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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ii) in The University of (Amending and Validating) Act, 1964

(ii)"Deans" in relation to the members of the reconstituted Syndicate, means the Deans of the Faculties of Arts, Science and Medicine respectively;