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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3)(b) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(b)one member from amongst Auxiliary Nurse and Midwife (ANM), to be decided by the teachers of the school;