Section 13(3) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011
(3)The remaining 4 members of the School Management Committee shall be from amongst the following persons, namely-(a)one member from amongst the elected members of the local authority, to be decided by the local authority;(b)one member from amongst Auxiliary Nurse and Midwife (ANM), to be decided by the teachers of the school;(c)one Lekhpal, to be nominated by the District Magistrate;(d)one member shall be the head teacher or in the absence of head teacher the senior most teacher of the school, who shall be the ex-officio member-secretary.
