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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4)(ii) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(ii)dearness allowance on basis pay at the rates in force on 1-7-1980; and