Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(4)"Prefixation emoluments" means and includes-
(i)basic pay as on first day of September, 1981 in the existing pay scale;
(ii)dearness allowance on basis pay at the rates in force on 1-7-1980; and
(iii)5% of basic pay subject to a minimum of Rs. 30/- and a maximum of Rs. 75/-.