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State of Jammu-Kashmir - Section

Section 29 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

29. Instructions for the candidates to be announced in the Examination Hall by the Superintendent.

- (I) A copy of "Instruction for the Candidates" shall be pasted outside the Examination Hall at a prominent place and shall also be announced in the hall/room by the concerned Superintendent.
(II)The instruction are,-
(a)the candidates can take Question Booklets with them after the conclusion of the Test ;
(b)the candidate shall be disqualified from the entrance examination if he/she uses or attempts to use unfair means in any manner or attempt to disrupt conduct of the entrance examination ;
(c)the criminal prosecution shall be launched against the candidate if he/she resorts to cunning stratagem of impersonation and shall be debarred from appearing in the entrance examination permanently for any future entrance examination as may be decided by the Board ;
(d)that the candidate will be disqualified from the entrance examination for disregarding any of these instructions ; and
(e)the candidates should strictly follow the instructions given in the Admission Notification, E-Brochure, BOPEE Rules, 2014 and in these Regulations.
(III)The Candidates will ensure that-
a. they don't bring into the Examination Hall any materials such as books, printed or hand written papers relevant to the subject/ question papers, calculators, mobile phones, pen drive, pagers, bluetooth, spy camera, table watches with calculating facilities, pen drives etc. ;b. they occupy the seats allotted to them as per the seating plan ;c. the Answer Sheets and Question Booklets supplied to them are perfectly in order and where a Question Booklet is having blank/missing/damaged page or missing question, it shall be the sole responsibility of the candidate to bring it to the notice of the supervisory staff and get it replaced by the same series ;d. the entries on the Answer Sheets like date of birth, signature of the candidates, signature of the Invigilator, signature of the Superintendent, booklet number, booklet series number, subject code, roll number etc. are made with a blue or black ball point pen and it shall be the sole responsibility of the candidate to ensure that these entries are correctly made and any lapse in this regard on the part of the candidate will not make the Board in anyway responsible and the candidate will not have any right to claim any benefit which he/she may lose because of such lapse ;e. the Question Booklet is not opened until so instructed by the Superintendent of the centre ;f. all rough work is done on the sheets provided in the Question Booklets and marked as "Sheets for Rough Work" ;g. as soon as the supervisory staff announces that the time is over, they will stop writing and will keep Answer Sheet ready for handing over to the concerned Invigilators ;h. the candidates should write the number of questions attempted by him/her at the space provided on the Answer Sheet and overwriting/mutilation is not allowed ; andi. the candidates shall leave the Examination Hall only after expiry of the prescribed time of examination and after they have handed over Answer Sheets.