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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(b) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(b)the candidate shall be disqualified from the entrance examination if he/she uses or attempts to use unfair means in any manner or attempt to disrupt conduct of the entrance examination ;