Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Goa - Subsection Section 161(b) in The Goa, Daman And Diu Land Revenue Code, 1968 (b)loss of revenue, if any, caused to the Government during the period the land remains with the Government and no person takes it on lease or otherwise;
