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Union of India - Section

Section 5 in The Competition Commission of India (Salary, allowances, other terms and conditions of service of the Secretary and officers and other employees of the Commission and the number of such officers and other employees) Rules, 2009

5. Official visits abroad.

- Official visits abroad by Secretary, officers and other employees of the Commission shall be undertaken with the prior approval of the Chairperson of the Commission or any other Member or officer of the Commission authorised by the Chairperson.
(2)Instructions issued by Ministry of External Affairs and Ministry of Finance as amended from time to time shall be applicable.