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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(1)(ii) in Andhra Pradesh Panchayat Raj Act, 1994

(ii)a pound keeper for every cattle pound referred to in clause (i), shall be appointed by the Gram Panchayat; and