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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(c) in The M.P. Vritti Kar Adhiniyam, 1995

(c)the form in which, the period for which and the date by which returns shall be furnished by employers under Section 9;