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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2) in Delhi Private Security Agencies (Regulation) Rules, 2009

(2)In case the guards are deputed in different premises and it is not practical to supervise their work by one supervisor, the agency shall depute more number of supervisors so that there shall be, at least, one Supervisor for every six guards for control, advice and supervision.