Section 8 in Delhi Private Security Agencies (Regulation) Rules, 2009
8. Provisions for supervisors.
(1)For the purpose of supervising the guards, the agency shall employ or engage one supervisor to supervise the work of not more than fifteen guards.(2)In case the guards are deputed in different premises and it is not practical to supervise their work by one supervisor, the agency shall depute more number of supervisors so that there shall be, at least, one Supervisor for every six guards for control, advice and supervision.
