Rajasthan High Court - Jaipur
Satpal Singh S/O Damodar Singh vs The State Of Rajasthan Through Its ... on 13 August, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3063/2019
Dal Chand Jat S/o Ram Chandra Jat, Aged About 37 Years, R/o
Village Narnol Khourd, Tehsil Laxmangarh, District Alwar,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bhilwara.
----Respondents
Connected With
S.B. Civil Writ Petition No. 3245/2019
Paplesh Kumar Meena S/o Chhote Lal Meena, Aged About 32
Years, R/o Vpo Nangal Lat, Tehsil Todabhim, District Karauli,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 3246/2019
Rajesh Kumar S/o Hari Ram, Aged About 34 Years, R/o Village
And Post Karahi, Tehsil Nadbai, District Bharatpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
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Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 3247/2019
Prakash Chand Kundara S/o Kailash Chand Kundara, Aged About
33 Years, R/o Village Nangal Jhamar Wara, Post Biwai, Tehsil
Baswa, District Dausa, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3248/2019
Durga Shankar Swarnkar S/o Suresh Kumar Swarnkar, Aged
About 28 Years, R/o B-87, Vasudev Nagar, Behind Maila Maidan,
Dausa, District Dausa, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3250/2019
Abhijeet Agrawal S/o Kedar Nath Agrawal, Aged About 33 Years,
R/o Girls School Road, Ward No.4, Bandikui, District Dausa,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
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Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3251/2019
1. Lalit Kishor Saini S/o Narsingh Lal Saini, Aged About 38
Years, R/o Saini Cycle Store, Sikandra Road, Bandikui,
District Dausa, Rajasthan.
2. Jwan Singh Saini S/o Jagram Saini, Aged About 35 Years,
R/o Village Peetiliya Balaji, Post Hadiy, Tehsil Mahuwa,
District Dausa, Rajasthan.
3. Sunita Kumari Meena D/o Sita Ram Meena, Aged About
31 Years, R/o Chhatri Wali Dhani, Nearby Water Works
Office, Maheshwaria Road, District Dausa, Rajasthan.
4. Shimbhudayal Khatik S/o Ragunath Prasad Khatik, R/o
Gram Jagrampura Patti, Post Kalakhoh, Ambadi, Tehsil
Sikrai, District Dausa, Rajasthan.
5. Surendra Kumar Chaudhary S/o Chhotu Singh Chaudhary,
Aged About 33 Years, R/o Village And Post Mariyada, Jat
Ki Dhani, Tehsil Sikrai, District Dausa, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3388/2019
1. Hemant Kumar Sharma S/o Shambhu Dayal Sharma,
Aged About 27 Years, R/o A-71, Gayatri Nagar, Agra
Road, Dausa, Rajasthan.
2. Bholu Ram Choudhary S/o Shyoram Choudhary, Aged
About 30 Years, R/o Village Bingolaw, Post Sakhun, Tehsil
Dudu, District Jaipur, Rajasthan.
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----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Rajsamand.
----Respondents
S.B. Civil Writ Petition No. 3425/2019
Jagdish Prasad Meena S/o Babu Lal Meena, Aged About 24
Years, R/o V/p Binori Balaji, Lalsot, District Dausa, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Udaipur.
----Respondents
S.B. Civil Writ Petition No. 3427/2019
Sona Devee Sharma D/o Radhe Shyam Sharma, Aged About 29
Years, R/o Akhaipura, Post Tonga, Tehsil Bassi, District Jaipur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Udaipur.
----Respondents
S.B. Civil Writ Petition No. 3482/2019
1. Leela Ram Parmar S/o Vaja Parmar, Aged About 26 Years,
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R/o V/p Fawata, Tehsil Sagwada, District Dungarpur,
Rajasthan
2. Prakash Chandra Gameti S/o Lalu Ram Gameti, R/o V/p
Talaya, Bichiwara, District Dungarpur, Rajasthan
3. Prem Kishor S/o Kanti Lal Parmar, R/o Borkher, Fawata,
Tehsil Sagwada, District Dungarpur, Rajasthan
4. Pavan Dodiyar S/o Narayan Dodiyar, R/o Village Khokhra,
Post Mandav, Tehsil Sagwada, District Dungarpur,
Rajasthan
5. Kunal Meena S/o Mogji Meena, R/o Village Jauaatala, Post
Jaspur Jhapka, Tehsil Aspur, District Dungarpur, Rajasthan
6. Gatu Lal Dendor S/o Ram Chandra Dendor, R/o Village
Bhimdadhi, Post Padra, Tehsil Sagwada, District
Dungarpur, Rajasthan
7. Durga Shanker Roat S/o Kalu Roat, R/o Village Udaipura
Mati, Post Gamda Damaniya, Tehsil Sagwada, District
Dungarpur, Rajasthan
8. Banshi Lal Tabiyad S/o Shanker Lal Tabiyad, R/o Dhamka
Talab, Post Bansiya, Via Dhambola, Tehsil Sagwada,
District Dungarpur, Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dungarpur.
----Respondents
S.B. Civil Writ Petition No. 3486/2019
Nawal Kishor Biloniya S/o Ramsahai Biloniya, Aged About 38
Years, R/o Village And Post Aluda, Tehsil Nangal, District Dausa,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
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Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3487/2019
1. Ghanshyam Bhardwaj S/o Chandra Prakash Bhardwaj,
Aged About 35 Years, R/o Ward No. 14, Near Sbbj Bank,
Suratgarh, District Sriganganagar, Rajasthan.
2. Gurvinder Singh S/o Pardumman Singh, Aged About 31
Years, R/o Chak 9Bgd (B), Raisinghnagar, District
Sriganganagar, Rajasthan.
3. Sushil Kumar S/o Ram Kumar, Aged About 34 Years, R/o
Ward No. 12, 3K, Mirzewala, Sriganganagar, Rajasthan.
4. Suman D/o Mohan Lal, W/o Ashwani Kumar, Aged About
36 Years, R/o 25, Ps Khale Ke Pass, Hari Ram Mandir Ke
Pass, Raisinghnagar, District Sriganganagar, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Sriganganagar.
----Respondents
S.B. Civil Writ Petition No. 3503/2019
1. Kamlesh Kumari Meena D/o Shreeeram Meena, Aged
About 28 Years, R/o Village And Post Tonkra, Tehsil
Hindoli, District Bundi, Rajasthan.
2. Shetan Singh Meena S/o Bhawana Ram Meena, Aged
About 31 Years, R/o Village Paprala, Post Pech Ki Bawri,
Tehsil Hindoli, District Bundi, Rajasthan.
3. Vimla Meena D/o Jagdish Lal Meena, W/o Vishewajeet
Meena, Aged About 34 Years, R/o Village Sendiyawas,
Post Panwar, Tehsil Deoli, District Tonk, Rajasthan.
4. Renu Verma D/o Madan Lal Siloiya W/o Rajendra Prasad
Verma, Aged About 31 Years, R/o Village Balwar, Post
Neemki, Tehsil Khandela, District Sikar, Rajasthan.
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5. Manju Meena D/o Ramawtar Meena, W/o Babu Lal Meena,
Aged About 28 Years, R/o Village Meeno Ki Dhani, Post
Doongri Kalan, Tehsil Penwal, District Jaipur, Rajasthan.
6. Mahendra Kumar Regar S/o Ganesh Lal Regar, Aged
About 24 Years, R/o Vpo Bhimgarh, Tehsil Rashmi, District
Chittorgarh, Rajasthan.
7. Basanti Lal Regar S/o Bheru Lal Regar, Aged About 30
Years, R/o Vpo Nandwai, Tehsil Begun, District
Chittorgarh, Rajasthan.
8. Rajeshwar Singh S/o Rameshwar Lal, Aged About 27
Years, R/o Vpo Govindi, Tehsil Nawan, District Nagaur,
Rajasthan.
9. Jeetram Choudhary S/o Madho Lal Choudhary, Aged
About 28 Years, R/o Vpo Tord, Tehsil Malpura, District
Tonk, Rajasthan.
10. Ram Niwas Chaudhari S/o Narana Ram Chaudhari, Aged
About 31 Years, R/o Vpo Asada, Tehsil Pachpadra, District
Barmer, Rajasthan.
11. Gopal Lal Chhipa S/o Bheru Lal Chhipa, Aged About 42
Years, R/o Village And Post Kapasan, Tehsil Kapasan,
District Chittorgarh, Rajasthan.
12. Mahendra Singh Meena S/o Mintu Lal Meena, Aged About
28 Years, R/o Vpo Narayanpur, Tatwara, Tehsil
Gangapurcity, District Sawaimadhopur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Chittorgarh.
----Respondents
S.B. Civil Writ Petition No. 3526/2019
1. Sanjay Kumar S/o Shri Rajendra Kumar Sharma, Aged
About 40 Years, R/o Ward No. 7, Vpo Panniwali Tehsil
Tibbi Hanumangarh.
2. Ajay Kumar Godara S/o Shri Atma Ram Godara, R/o Ward
No. 8, Khearwala Vpo Chahuwali, Tehsil Tibbi District
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Hanumangarh.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department, Govt. Of Rajasthan, Secretariat
Jaipur
2. The Director, Elementary Education, Govt. Of Rajasthan
Bikaner Rajasthan
3. The District Education Officer (Hq), Elementary Education
Hanumangarh
4. Chief Executive Officer, Zila Parishad Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 3568/2019
1. Naval Kishor Meena S/o Ganga Ram Meena, Aged About
28 Years, R/o Village Hanoti, Post Thanawas, Tehsil
Aklera, District Jhalawar, Rajasthan.
2. Hari Singh Meena S/o Soji Ram Meena, Aged About 31
Years, R/o Village Kalabhata, Post Amarwasi, Tehsil
Jahazpur, District Bhilwara, Rajasthan.
3. Lalit Kumar Kuldeep S/o Babu Lal Kuldeep, Aged About 31
Years, R/o Regaron Ka Mohalla, Amarsar, Tehsil Shahpura,
District Jaipur, Rajasthan.
4. Rameshwar Prasad Patrod S/o Kalu Ram Harijar, Aged
About 26 Years, R/o Udaibhan Gate Ke Andar, Shahpura,
District Bhilwara, Rajasthan.
5. Sanjeev Kumar S/o Mala Ram Harijan, Aged About 39
Years, R/o Dhani Charan, Birmi, Tehsil Birmi, District
Jhunjhunu, Rajasthan.
6. Latur Lal Meena S/o Phundi Lal Meena, Aged About 28
Years, R/o Village Fatehgarh, Post Phalenda, G.p. Thana,
Tehsil Hindoli, District Bundi, Rajasthan.
7. Jagdish Chander Kumawat S/o Nena Ram Kumawat, R/o
Village Patiya Ka Khera, Post Thala, Tehsil Raipur, District
Bhilwara.
8. Tribhuvaneshwar Trivedi S/o Lalit Kishor Trivedi, Aged
About 32 Years, R/o House No. 378, Pani Ki Tanki Ke
Pass, Raipur, District Bhilwara, Rajasthan.
9. Tarun Prakash Jingar S/o Paras Mal Jingar, Aged About 38
Years, R/o Oshwal Sadhana, Sadan Ke Samne, Main
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Market Potian, Sahara, Bhilwara, Rajasthan.
10. Ratan Kumari Jat D/o Devi Lal Jat, Aged About 28 Years,
R/o Village Surajpura, Post Raipur, Tehsil Bhilwara And
District, Rajasthan.
11. Jagdish Chandra Kharol S/o Chhiter Mal Kharol, Aged
About 28 Years, R/o Village And Post Palra, Tehsil Raipur,
District Bhilwara, Rajasthan.
12. Mohan Lal Gurjar, Aged About 29 Years, R/o Village
Ranas, Post Ashaholi, Tehsil Raipur, District Bhilwara.
13. Beena Sharma D/o Nathu Lal Sharma, Aged About 41
Years, R/o 73, Chitrakoot Colony, Jhotwara, Jaipur,
Rajasthan.
14. Rekha Goyal D/o Om Prakash Goyal, Aged About 38
Years, R/o 20-B, Indira Colony, Bazaria, Sawaimadhopur,
Rajasthan.
15. Ashok Kumar Meghwanshi S/o Mohan Lal Meghwanshi,
Aged About 26 Years, Village And Post Paldi, Tehsil
Aasind, District Bhilwara.
16. Shyamsunder Balai S/o Mangi Lal Balai, R/o Village
Bharliyas, Post Barsani, Tehsil Hurda, District Bhilwara
17. Deepak Kumar S/o Shiv Singh, Aged About 28 Years, R/o
Village Nagla Bartai, Post Sunari, District Bharatpur
(Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 3586/2019
1. Jeetendra Kumar Verma S/o Bhajan Lal Verma, Aged
About 39 Years, R/o Gurmeet School Road, Sonpura Nale
Ke Pass, Tilak Nagar, Bharatpur, Rajasthan.
2. Sethi S/o Shree Gareeba, Aged About 31 Years, R/o Vpo
Chiksana, Tehsil And District Bharatpur, Rajasthan.
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3. Ramhet S/o Hukam Singh, Aged About 31 Years, R/o
Village Nagla Dipty, Tehsil Nadbai, District Bharatpur,
Rajasthan.
4. Reena D/o Gopi Chand, W/o Vijay, Aged About 29 Years,
R/o Village Morda, Tehsil Todabheem, District Karauli,
Rajasthan.
5. Premraj Meena S/o Prithivi Raj Meena, Aged About 33
Years, R/o Vpo Masawata, Tehsil Sapotara, District
Karauli, Rajasthan.
6. Vijay Dabla S/o Rajendra Kumar Dabla, Aged About 29
Years, R/o Ward No. 8, Sector 12, Hanumangarh Junction,
District Hanumangarh, Rajasthan.
7. Girdhari Lal Jat S/o Chatra Ram, Aged About 38 Years,
R/o Village And Post Girdoda Meetha, Tehsil Ladnun,
District Nagaur, Rajasthan.
8. Hanuman Prasad S/o Narsi Lal, Aged About 38 Years, R/o
Village Dhigariya, Post Khojas, Tehsil Deedwana, District
Nagaur, Rajasthan.
9. Ganpat Ram S/o Ramdeen Ram, Aged About 36 Years,
R/o Village Gavadiyon Ki Dhani, Post Agunta, Tehsil
Deedwana, District Nagaur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
4. The District Education Officer (Primary), Hanumangarh.
5. The District Education Officer (Primary), Nagaur.
----Respondents
S.B. Civil Writ Petition No. 3602/2019
1. Pawan Swami S/o Shri Om Prakash, Aged About 37 Years,
R/o Ward No.10, Near Vishwakrama Mandir, Purani Abadi,
Sriganganagar
2. Surja Ram S/o Shri Maniram, R/o Village Arjunotpura,
Tehsil Suratgarh, District Srigangangar
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3. Pooranram S/o Shri Krishnalal, R/o Vpo Bhadwnwala,
Tehsil Raisingh Nagar, District Sriganganagar
4. Madanlal S/o Shri Dayaram, Chak 26 As Vpo 6Dd, Tehsil
Ghadsana, District Sriganganagar
5. Tej Singh S/o Balvinder Singh, Chak 2 Str, Tehsil
Ghadsana, District Srigangangar
6. Ratiram S/o Chandruram, Vpo Haripura, Post Maler, Tehsil
Suratgarh Srigangangar
7. Subodh Kumar S/o Shri Harinarayan, R/o Chak 17 Knd
(A), Vpo Khanuwali, Tehsil Ghadsana, District
Srigangangar
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department, Govt. Of Rajasthan, Secretariat
Jaipur
2. The Director, Elementary Education, Govt. Of Rajasthan
Bikaner Rajasthan
3. The District Education Officer (Hq), Elementary Education
Sriganganagar Rajasthan
4. Chief Executive Officer, Zila Parishad Srigangangar
5. Deve1Lopment Officer, Panchayat Samiti Suratgarh
District Sriganganagar
6. Development Officer, Panchayat Samiti Ghadsana Dsitrict
Srigangangar
7. Development Officer, Panchayat Samiti Srigangangar
District Srigangangar
----Respondents
S.B. Civil Writ Petition No. 3645/2019
1. Rajesh Bharti S/o Madan Lal Khati, Aged About 29 Years,
R/o Ravindar Nath Tegor Nagar, Dausa, Rajasthan.
2. Rinku Kumar Datoniya S/o Babu Lal Datoniya, Aged About
29 Years, R/o Vpo Bishanpura, Tehsil And District Dausa,
Rajasthan.
3. Sita Devi Baroliya D/o Rameshwar Prasad, Aged About 29
Years, R/o House No. 234, Ambedkar Mohalla, Ward No.
22, Dausa, Rajasthan.
4. Chanchal Pandey D/o Chander Bhushan Pandey, Aged
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About 35 Years, R/o Vpo Kalwan, Tehsil Sikrai, District
Dausa, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 3667/2019
1. Rajkumar Bunkar S/o Shri Gopal Lal Bunkar, Aged About
34 Years, R/o Village And Post Nangal Ladi, Via Jahota,
Tehsil Amer, District Jaipur.
2. Ram Singh Meena S/o Ganeshram Meena, R/o Village And
Post Kant, Via Shahpura, Tehsil Shahpura, District Jaipur
3. Ramkesh Meena S/o Bhompal Meena, R/o Village Karela,
Post Dhamun Khurd, District Sawaimadhopur
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner Department Of Panchayati Raj, Govt. Of
Rajasthan, Secretariat, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner
3. Chief Executive Officer, Zila Parishad Bhilwara
4. District Education Officer, Elementary Education) Bhilwara
5. Chief Block Education Officer, Block Kotari District
Bhilwara
6. Peeo, Sr. Secondary School Bisniya, Block Kotari District
Bhilwara
7. Peeo, Sr. Secondary School Nandrai, Block Kotari District
Bhilwara
----Respondents
S.B. Civil Writ Petition No. 3872/2019
Mukesh Chand Meena S/o Shri Maniram Meena, Aged About 35
Years, By Caste Meena (St), R/o Village Kariri, Tehsil Todabhim,
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District Karauli
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner Department Of Panchayati Raj, Govt. Of
Rajasthan, Secretariat, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner
3. Chief Executive Officer, Zila Parishad Bharatpur
4. District Education Officer, Elementary Education,
Bharatpur
5. Block Development Officer, Panchayat Samiti Bayana,
District Bharatpur
----Respondents
S.B. Civil Writ Petition No. 3900/2019
Sarita Jhajhadiya W/o Shri Mukesh Singh, Aged About 30 Years,
R/o Ward No. 25, Sultana, Tehsil- Chirawa, District Jhunjhunu
(Rajasthan)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education, Bikaner (Rajasthan)
3. The District Education Officer (Primary), Bhilwara
(Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 3944/2019
1. Pramod Kumar Sharma S/o Balswaroop Sharma, Aged
About 35 Years, R/o Vpo Khediya Brahmin, Tehsil Nadbai,
District Bharatpur, Rajasthan.
2. Deen Bandhu Mishra S/o Ram Bharosi Sharma, Aged
About 41 Years, R/o Santosh Colony, Vidyapeeth Road,
Bhusawar, District Bharatpur, Rajasthan.
3. Urmila Dhakar D/o Roop Singh Dhakar, Aged About 30
Years, R/o Vpo Nagla Itamda, Post Chaintoli, Tehsil
Bhusawar, District Bharatpur, Rajasthan.
----Petitioners
Versus
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1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bahratpur.
4. The District Education Officer (Primary), Baran.
----Respondents
S.B. Civil Writ Petition No. 4007/2019
1. Ramprasad S/o Amarchand, Aged About 30 Years, R/o
Village Tamrer, Tehsil Kumher, District Bharatpur,
Rajasthan
2. Rajendra Singh S/o Roopram, Aged About 40 Years, R/o
Village Bhousinga, Post Jharkai, Tehsil Nadbai, District
Bharatpur, Rajasthan.
3. Bavita Kumari D/o Sohan Singh, Aged About 28 Years,
R/o Village Kanjoli, Post Kanjoli Line, Tehsil And District
Bharatpur, Rajasthan.
4. Rajeev Kumar S/o Ramlal, Aged About 29 Years, R/o
Narayan Katata, Post Panhori, Tehsil Deeg, District
Bharatpur, Rajasthan.
5. Yatendra Singh S/o Banay Singh, Aged About 28 Years,
R/o Vill. And Post Uchchain, Tehsil Roopwas, District
Bharatpur, Rajasthan.
6. Kamlesh Meena S/o Angad Ram Meena, Aged About 26
Years, R/o Aam Ka Jahira, Tehsil Nadoti, District Karauli,
Rajasthan.
7. Rajoo S/o Nirottam, Aged About 27 Years, R/o Village
Kodapura, Post Garhi Bajna, Tehsil Bayana, District
Bharatpur, Rajasthan.
8. Rajpal S/o Hotilal, Aged About 27 Years, R/o Vill. And Post
Nonera, Tehsil Kaman, District Bharatpur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
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3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4030/2019
1. Asha Gupta D/o Hariom Gupta, W/o Umesh Chand Mittal,
R/o Kumhar Mohalla, Near Ganesh Temple, Main Market,
Mahuwa, Dausa (Raj.)
2. Tarnnum D/o Shri Amanat Khan, B/c Muslim, R/o Sadar
Chowk, Nagoriyan Mohalla, Lalsot Road, Dausa, District
Dausa (Raj.)
3. Fareed Ahmed S/o Syed Mukhtar Ali, B/c Muslim, R/o
Near Gunadiyn Ki Haweli, Mohalla Sadat, Malpura, Tonk
(Raj.)
4. Sarfraz Nawaz S/o Shabbir Ahmed, B/c Muslim, R/o C/o
Nasir Khan(Parshad), Nagori Mohalla, Badi Masjid Ke
Pass, District Dausa (Raj.)
5. Devee Lal Jat S/o Ram Lal Jat, Aged About 29 Years, R/o
Vpo Gajsukhdesar, Tehsil Nokha, District Bikaner,
Rajasthan.
6. Prakash Chandera Regar S/o Girdhari Lal, Aged About 33
Years, R/o Village Sukhpura, Post Parsoli, Tehsil Begun,
District Chittorgarh, Rajasthan.
7. Yashwant Lal Nai S/o Ratan Lal Nai, Aged About 32 Years,
R/o Village Jaisinghpura, Post Munjwa, Tehsil Badi Sadari,
District Chittorgarh, Rajasthan.
8. Dashrath Kumar S/o Kanhaiya Lal, Aged About 28 Years,
R/o Gobalya, Bundi, District Bundi (Raj.)
9. Anil Kumar Meena S/o Sohan Lal Meena, Aged About 30
Years, R/o Balaji Ki Gali, Sarsiya, Mayla, Tehsil Jahazpur,
District Bhilwara, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Chittorgarh.
4. The District Education Officer (Primary), Dausa.
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5. The District Education Officer (Primary), Bhilwara.
6. The District Education Officer (Primary), Bikaner.
----Respondents
S.B. Civil Writ Petition No. 4058/2019
1. Madho Lal Meena S/o Gopal Lal Meena, Aged About 32
Years, R/o Village Lalu Ka Bas, Post Maheshwara, Kalan,
Tehsil And District Chittorgarh, Rajasthan.
2. Hemraj Meena S/o Ganeshram Meena, Aged About 40
Years, R/o Khajur Ka Nala, Hindoli, District Bundi,
Rajasthan.
3. Suresh Chandra Dhaker S/o Hajari Lal Dhaker, Aged
About 34 Years, R/o Village Chawandiya, Post Kheri,
Tehsil Begun, District Chittorgarh, Rajasthan.
4. Manju Jat D/o Hanuman Sahay Jat, R/o Vpo Sahib
Rampura, Via Anoppura, Tehsil Amer, District Jaipur,
Rajasthan.
5. Renu D/o Omprakash, Aged About 32 Years, R/o Village
Pacheri Khurd, Tehsil Buhana, District Jhunjhunu,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Chittorgarh.
4. The District Education Officer (Primary), Baran.
----Respondents
S.B. Civil Writ Petition No. 4059/2019
1. Bharat Lal Meena S/o Meetha Lal Meena, Aged About 34
Years, R/o Village And Post Chharoda, Tehsil And District
Sawaimadhopur, Rajasthan.
2. Banna Ram Saini S/o Birbal Ram, Aged About 44 Years,
R/o Village Rampura, Tehsil Shrimadhopur, District Sikar,
Rajasthan.
3. Vikram Singh Charan S/o Shesh Karan Charan, Aged
About 37 Years, R/o Village Rabcha, Post Lald Madri,
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Tehsil Nathdwara, District Rajsamand, Rajasthan.
4. Deshraj Meena S/o Batti Lal Meena, Aged About 30 Years,
R/o Village Jaganpura, Post Ranwal, Tehsil And District
Sawaimadhopur, Rajasthan.
5. Kamlendra Singh Rathore S/o Hanuwant Singh Rathore,
Aged About 38 Years, R/o Village Govind Nagar, Sector
13, Udaipur, District Udaipur, Rajasthan.
6. Krishan Kumar S/o Hari Ram, Aged About 36 Years, R/o
Village Kumhara Wali Via Pakka Sarnaan, Post 06 Uts,
Tehsil And District Hanumangarh, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary),
Rajsamand.
----Respondents
S.B. Civil Writ Petition No. 4078/2019
1. Satish Chand S/o Raghupat Jatav, Aged About 30 Years,
R/o Village And Post Jhroti, Bhusawar, Tehsil Weir, District
Bharatpur, Rajasthan.
2. Govind Singh S/o Kanhaiya Lal, Aged About 33 Years, R/o
Village Barkoli, Post Uchchain, Tehsil Roopwas, District
Bharatpur, Rajasthan.
3. Anil Kumar S/o Rajendra Singh, Aged About 26 Years, R/o
Village And Post Jotrauli, Tehsil Roopwas, District
Bharatpur, Rajasthan.
4. Surendra Kumar Meena S/o Amar Singh Meena, Aged
About 34 Years, R/o Village Ramnagar, Post Lalita Mudia,
Tehsil Weir, District Bharatpur, Rajasthan.
5. Pramod Kumar S/o Jahan Singh, Aged About 29 Years,
R/o 21, New Pushp Vatika Colony, Nagla Chandwari Road,
Bharatpur, Rajasthan.
6. Priyanka Lawaniya D/o Hukam Singh Lawaniya, Aged
About 28 Years, R/o 204, Adarsh Colony, Daudpur, District
Alwar, Rajasthan.
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7. Manisha Agrawal D/o Om Prakash, Aged About 29 Years,
R/o Agrawal Provision Nagla Store, Bayana, District
Bharatpur, Rajasthan.
8. Ashok Kumar Bairwa S/o Chiranji Lal Bairwa, Aged About
29 Years, R/o Bairwa Mohalla, Bharatpur Road, Mahuwa,
District Dausa, Rajasthan.
9. Chaman Prakash S/o Maharaj Singh, Aged About 30
Years, R/o Village Satyapura, Post Ajau, Tehsil Kumher,
District Bharatpur, Rajasthan.
10. Anil Kumar S/o Hari Singh, Aged About 29 Years, R/o
Birbal Tent House, Lal Darwaja, Tehsil Bayana, District
Bharatpur, Rajasthan.
11. Lokesh Kumar S/o Santosh Kumar, Aged About 28 Years,
R/o Village Mehtoli, Post Sunari, Tehsil And District
Bharatpur, Rajasthan.
12. Raghuveer Singh Baghel S/o Thakuri Lal Baghel, Aged
About 38 Years, R/o Village And Post Bacchamadi (Noah),
District Bharatpur, Rajasthan.
13. Gambheer Singh Son Of Shri Mool Chand Fauzdar, Aged
About 35 Years, Resident Of Village Nagla Bija, Post
Terahiyan, Tehsil Roopwas, District Bharatpur (Raj.)
14. Madan Mohan Dhakar Son Of Shri Gangavishan Dhakar,
Aged About 35 Years, Resident Of Village And Post Bagor,
Tehsil Nadoti, District Karauli (Raj.)
15. Jai Veer Singh Son Of Shri Daulat Singh, Aged About 42
Years, Resident Of 387/27, Surajpole Gate, Kain Niwas,
Bharatpur District Bharatpur (Raj.)
16. Preetam Singh Baghel Son Of Shri Thakuri Lal, Aged
About 45 Years, Resident Of Village Bachhamdi (Naoh),
District Bharatpur (Raj.)
17. Ajay Kumar S/o Gopi Ram, Aged About 31 Years, R/o
Village Mawai, Post Moroli, Tehsil Deeg, District Bharapur,
Rajasthan.
18. Veeram Singh S/o Darav Singh, Aged About 36 Years, R/o
Village And Post Madoli, Tehsil Roopwas, District
Bharatpur, Rajasthan.
19. Yaduveer Singh S/o Uday Singh, Aged About 33 Years,
R/o Village Bharkau, Post Dahara, Tehsil Nadbai, District
Bharatpur, Rajasthan.
----Petitioners
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Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4079/2019
1. Mukesh Kumar Choudhary S/o Chaturbhuj Choudhary,
Aged About 40 Years, R/o Sarovar Colony, Subhash Bazar,
Tonk At Present Posted At Teacher Grade-Iii, (Level-2) At
Govt. Upper Primary School-Natwada, Block-Niwai
District- Tonk, Rajasthan
2. Seema Parihar D/o Ranglal Meena, Aged About 28 Years,
Plot No. 39, Yrs, Kiran Kunj, Usman Nagar, Opposite
Purani Chungi Naka, Deoli-Road Tonk At Present Posted At
Teacher Grade-Iii (Level-I) At Govt. Girls Upper Primary
School, Rajmahal, Block Deoli, District- Tonk- Rajasthan
3. Prema Ram Meena S/o Amba Lal Meena, Aged About 35
Years, R/o Village And Post- Dhunwala, Tehsil-Jhajapur,
District Bhilwara, At Present Posted At Teacher Grade- Iii
(Level-2) At Govt. Upper Primary School-Bishanpura,
(Rajkot) Block-Deoli, District Tonk, Rajasthan
4. Dharam Raj Nagar S/o Ramchand Nagar, Aged About 30
Years, R/o Village Mataji Ka Thanwala, Post-Thanwala,
Tehsil-Deoli, Tonk At Present Posted At Teacher Grade-Iii,
(Level-2) At Govt. Upper Primary School, Nayagaon,
Peeo-Rajkot, Block Tonk District Tonk, Rajasthan
5. Manraj Meena S/o Paluram Meena, Aged About 31 Years,
R/o Village-Thali, Post-Bharni, Tehsil And District-Tonk, At
Present Posted At Teacher Grade- Iii (Level-I) At Govt.
Upper Primary School, Jagannathpura, Block-Deoli,
District Tonk- Rajasthan
6. Vishnu Dayal Saini S/o Nathu Ram Saini, Aged About 41
Years, R/o 47, Karigaron Ki Gali, Mehandi Bag, Tonk
District- Tonk At Present Posted At Teacher Grade-Iii
(Level-2) At Govt. Upper Primary School, Doonsri, Peeo
Jola, Block- Tonk, District- Tonk Rajasthan
7. Urmila Meena D/o Prahlad Rai Meena W/o Sh.
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Satynarayan Meena, Aged About 35 Years, R/o Plot No.
-11, Chandr Bhawan, Patel Nagar, Deoli, District Tonk At
Present Posted At Teacher Grade-Iii (Level-2) At Govt.
Girls Upper Primary School, Rajmahal, Block-Deoli,
District Tonk- Rajasthan
8. Rameshwar Prasad Choudhary S/o Babulal Choudhary,
Aged About 28 Years, R/o Village Lakholat, Post-
Rajmahal, Tehsil-Deoli, District-Tonk, At Present Posted At
Teacher Grade-Iii, (Level-I) At Govt. Girls Upper Primary
School, Rajmahal, Block Deoli, District Tonk Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Govt. Secretariat- Rajasthan, Jaipur.
2. The Director Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. District Education, Officer (Primary), Tonk.
----Respondents
S.B. Civil Writ Petition No. 4106/2019
Satish S/o Chandrabhan, Aged About 38 Years, R/o Village And
Post Ajan, Tehsil Kumher, District Bharatpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4108/2019
1. Bhawana Bhargav D/o Sitaram Bhargav, Aged About 29
Years, R/o H. No. 51. Near Radha Krishan Mandir, Indira
Colony, Chhabra, P.o. Chhabra, District Baran, Rajasthan.
2. Rajendra Kumar Meena S/o Babu Lal Meena, Aged About
32 Years, R/o Village Paroliya, Post Niyaniyan, Tehsil
Chhabra, District Baran, Rajasthan.
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----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Baran.
----Respondents
S.B. Civil Writ Petition No. 4123/2019
1. Ramesh Chander Meena S/o Prabhu Narayan Meena,
Aged About 39 Years, R/o Village And Post Watika, Tehsil
Sanganer, District Jaipur, Rajasthan.
2. Subhash Chand S/o Sahi Ram Bishnoi, Aged About 34
Years, R/o Village And Post Jaisingh Desar, Tehsil Nokha,
District Bikaner, Rajasthan.
3. Madan Lal Nayak S/o Hukan Chand Nayak, Aged About 35
Years, R/o Muroli, Tehsil Rashmi, District Chittorgarh,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bikaner.
4. The District Education Officer (Primary), Chittorgarh.
----Respondents
S.B. Civil Writ Petition No. 4192/2019
1. Ramveer Singh Jat S/o S/o Darab Singh Jat, Aged About
38 Years, Resident Of Village Post- Naya Goan Khalsa,
Tehsil- Bhusawar, Dist. Bharatpur, Rajasthan.
2. Neetu Singh D/o Brijndra Pal Singh, Aged About 28 Years,
Resident Of Village- Peeraka Post- Khakhawali, Tehsil-
Nagar, Dist. Bharatpur, Rajasthan.
3. Kunwar Singh S/o Than Singh, Aged About 36 Years,
Resident Of Village Post Utarda, Tehsil Nadbai, District
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Bharatpur, Rajasthan.
4. Indravati Devi D/o Mahendra Singh W/o Bhoop Singh,
Aged About 35 Years, Resident Of Village Ghera, Post
Bhadira, Tehsil Nadbai, Bharatpur, Rajasthan.
5. Abhay Kumar S/o Roshan Lal, Aged About 34 Years,
Resident Of Near D.a.v School, Bharatpur, Subhash Nagar
Rajasthan
6. Govind S/o Jawahar Singh, Aged About 33 Years,
Resident Of Village- Nagla Chahar Post - Aou, Tehsil Deeg,
Dist. Bharatpur, Rajasthan
7. Neetu D/o Vishal Singh, Aged About 36 Years, Resident Of
14, Laxmi Nagar, In Front Of Kakaji Ki Kothi, Dist.
Bharatpur, Rajasthan
8. Seema Yadav D/o Ramesh Chand Yadav, W/o Trilok Singh,
Aged About 30 Years, Resident Of Village Bolkhera, Post-
Bolkhera, Tehsil- Kaman, Dist. Bharatpur, Rajasthan
9. Manoj Kumar Yadav S/o Ratan Singh Yadav, Aged About
34 Years, Resident Of Village Post- Dhilawati, Tehsil-
Kaman, Dist. Bharatpur, Rajasthan
10. Arvind Singh Gurjar S/o Purushotam Singh, Aged About
30 Years, Resident Of Village Post- Neotha, Tehsil-
Nadbai, Dist. Bharatpur, Rajasthan
11. Umesh Chand S/o Shashi Kumar, Aged About 30 Years,
Resident Of Village Post- Awar, Tehsil- Kumher, Dist.
Bharatpur, Rajasthan
12. Bhoopendra Singh S/o Devi Singh, Aged About 32 Years,
R/o Village And Post Takha, Tehsil Kumher, District
Bharatpur, Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4254/2019
1. Chhinder Pal Kaur D/o Doulat Ram, Aged About 26 Years,
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R/o Vpo Ward No. 7, Near Gogameri Gali, Bhambhu Wali
Dhani, 12, Jrk Dablibaspema, Hanumangarh, Rajasthan.
2. Vijendra Singh Poonia S/o Shri Rishal Singh, Aged About
35 Years, B/c Jat, R/o C-44, Gandhi Colony, Pawanpuri,
Bikaner (Raj.).
3. Lalu Ram Bhambu S/o Shri Jetharam Bhambu, Aged
About 30 Years, By Caste Jat R/o Street No.20, Rampura
Bas, Bikaner (Raj.).
4. Shakeel Ahmed S/o Asharaf Ahmed, Aged About 33
Years, By Caste Musalman, R/o Inside Goga Gate,
Gurjaron Ka Mohalla, Bikaner (Raj.).
5. Ashok Kumar Mohanpuriya S/o Shri Ganesh Chandra
Mohanpuriya, R/o Village Post Badijodi, Tehsil Shahpura,
Jaipur (Raj.).
6. Madhu Hateela D/o Sohan Lal, R/o Village Post Dasodi,
Tehsil Kolayat, Bikaner (Raj.).
7. Prem Kumar Yadav S/o Shri Ram Singh Yadav, By Caste
Yadav, R/o Village Post Rampura Beri, Tehsil Rajgarh,
District Churu (Raj.).
8. Gangadhar Godara S/o Shri Arjun Singh, By Caste Jat,
R/o Village Post Biraniya Tehsil Fatehpur, District Sikar
(Raj.).
9. Hari Karishan S/o Shri Tara Chand, R/o Village Post
Momasar, Tehsil Shri Dungargarh, District Bikaner (Raj.).
10. Yuddhavir Singh S/o Shri Hardayal Singh, By Cast Jat,
R/o Bhojasar Bada, Tehsil Laxmangarh, District Sikar
(Raj.).
11. Madan Lal Panwar S/o Shri Mangi Lal Panwar, By Caste
Panwar, R/o Village Post Jhajhu Tehsil Kolayat, District
Bikaner (Raj.).
12. Mukesh Kumar Chhimpa S/o Shri Hanuman Prasad
Chhimpa, By Caste Chhimpa, R/o Chhimpo Ka Mohalla,
Gangasahar Road, Pani Ki Tanki Ke Pass, Bikaner (Raj.).
13. Nirma Meena D/o Shri Soorajmal Meena, B/c Meena, R/o
Village Dungri, Tehsil Khandar, District Sawai Madhopur
(Raj.).
14. Ravindra Kulhari S/o Laxman Singh Kulhari, Aged About
30 Years, R/o Vpo Piprali, District Sikar, Rajasthan.
15. Charan Singh S/o Jagdish Prasad, Aged About 33 Years,
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R/o Vpo Pehal, Tehsil Mundawar, District Alwar, Rajasthan.
16. Ashu Ram S/o Moda Ram, Aged About 29 Years, R/o Vpo
Sarunda, Tehsil Nokha, District Bikaner, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bikaner.
----Respondents
S.B. Civil Writ Petition No. 4305/2019
1. Bachchu Singh Meena S/o Chhuttan Lal Meena, Aged
About 28 Years, B/c Meena, R/o Village Paldi, Post
Garhkheda, Tehsil Nadoti, District Karouli (Raj.).
2. Mohammad Mujassim S/o Ayaj Ahmad, Aged About 28
Years, B/c Muslim, R/o Wazirpur, District Sawai Madhopur
(Raj.).
3. Smt. Sanju Bala D/o Shyam Lal Meena, Aged About 33
Years, R/o Village Itoli, District Alwar (Raj.).
4. Jitendra Kumar Gupta S/o Om Prakash Gupta, Aged
About 35 Years, R/o Behind Of Shri Ji Mandir, Old Main
Market, Khandar, District Sawai Madhopur, (Raj.)
5. Aabid Khan S/o Rajak Khan, Aged About 31 Years, R/o
Village Bharja Gaddi, Post Gambhira, Tehsil Malarana
Dungar, District Sawai Madhopur, (Raj.)
6. Hari Singh Gurjar S/o Jaggu Gurjar, Aged About 35 Years,
R/o Vpo Khirni, Tehsil Malarana Doongar, District Sawai
Madhopur, (Raj.)
7. Madan Mohan Gurjar S/o Babu Lal Gurjar, Aged About 32
Years, R/o Village Kudana, Post Baharawanda Kalan,
Tehsil Khandar, District Sawai Madhopur, (Raj.)
8. Bhola Shankar Verma S/o Khem Chand Verma, Aged
About 35 Years, R/o Village Kutalpura Maliyan, Post
Sherpur Khilchipur, Tehsil And District Sawai Madhopur,
(Raj.)
9. Imran Khan S/o Amin Khan, Aged About 28 Years, B/c
Muslim, R/o Khohri, Post Bahter, Tehsil Malarana Doongar,
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District Sawai Madhopur (Raj.).
10. Sajid Ali S/o Tayyab Khan, Aged About 33 Years, B/c
Muslim, R/o Dobra Kalan, Post Selu, Tehsil And District
Sawai Madhopur (Raj.).
11. Imran Khan S/o Abdul Majid, B/c Muslim, R/o Momin
Mohalla, Bhinai, District Ajmer (Raj.).
12. Teena Sharma D/o Omprakash Sharma, Aged About 26
Years, R/o Pagsari, Laxmangarh, District Alwar (Raj.).
13. Narayan Das Veragi S/o Deep Lal Veragi, Aged About 43
Years, R/o Village Chokdi, Post Chorwadi, Tehsil
Bhopalsager Via Akola, District Chittorgarh, (Raj.)
14. Shahnaz Banu Mansuri S/o Ismail Mansuri, Aged About
33 Years, R/o Near General Hospital Bus Stand Road,
Railmagra, Tehsil Railmagra District, Rajsamand (Raj.)
15. Rajesh Yadav S/o Bahadur Singh Yadav, Aged About 30
Years, R/o Vpo Kanwarpura, Tehsil Kotputli, District Jaipur
(Raj.)
16. Barkha D/o Sushil Kumar, Aged About 32 Years, B/c
Mahajan (Agrawal), R/o Vpo Sikri Tehsil Nagar, District
Bharatpur (Raj.).
17. Seema Rani Kirad D/o Ramavtar Kirad, Aged About 25
Years, B/c Khatik, R/o Vpo Kathumar Tehsil Kathumar,
District Alwar (Raj.).
18. Phoolchand Meena S/o Shiv Lal Meena, Aged About 30
Years, R/o Vpo Bhandodi, Tehsil Malakhera, District Alwar
(Raj.).
19. Narendra Singh S/o Pooran Singh, Aged About 33 Years,
R/o Ghehari, Daulatgarh, Tehsil And District
Bharatpur(Raj.).
20. Neha Pandey D/o Suresh Chand Pandey, Aged About 28
Years, R/o 71/199, Shyopur Road, Pratap Nagar,
Sanganer, District Jaipur (Raj.).
21. Murari Lal S/o Chaturbhuj, Aged About 28 Years, R/o Vpo
Hantra, Tehsil Nadbai, District Bharatpur(Raj.).
22. Sapana D/o Lekharam, Aged About 30 Years, R/o Lalita
Mudiya, Tehsil Weir, District Bharatpur (Raj.)
23. Jeetu Singh Meena S/o Rameshwar Dayal Meena, Aged
About 28 Years, R/o Vpo Nithar, Tehsil Bhusawar, District
Bharatpur(Raj.).
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24. Pappu Ram S/o Ramdas Dhobi, Aged About 25 Years, R/o
Vpo Titpuri, Tehsil Kathumar, District Alwar (Raj.)
25. Bharti Singh D/o Shyam Lal Choudhary, Aged About 42
Years, R/o Nagala Barela, Noh Bachhamadi, Tehsil And
District Bharatpur (Raj.)
26. Priyanka Kumari D/o Girraj Prasad Shakeet, Aged About
27 Years, B/c Jatav, R/o Vpo Jharoli, Tehsil Sevar, District
Bharatpur (Raj.)
27. Virendra Kumar S/o Ramlal Choudhary, Aged About 30
Years, R/o Vpo Sundrawali, Tehsil Nagar, District
Bharatpur (Raj.)
28. Bhagirath Singh S/o Jay Singh, Aged About 33 Years, R/o
Vpo Baroli Dhau, Tehsil Kaman, District Bharatpur (Raj.)
29. Rajesh Kumari D/o Harveer Singh, Aged About 27 Years,
R/o Vpo Naya Gaon Khalsha, Tehsil Bhusawar, District
Bharatpur (Raj.)
30. Bharat Kumar Meghwal S/o Kishan Meghwal, Aged About
35 Years, R/o Behind Of Railway Workshop, Ward No. 56,
Sarvodaya Basti, Bikaner District Bikaner (Raj.)
31. Sanjay Kumar Chhimpa S/o Poonam Chand Chhimpa,
Aged About 38 Years, R/o Pratap Basti, Siyaram Ji Ki Gufa
Ke Samne, Bikaner, District Bikaner (Raj.)
32. Anita Pareek D/o Brij Gopal Pandiya, W/o Rajesh Pareek,
Aged About 37 Years, R/o C-186, Murlidhar Vyas Nagar,
Near Water Tank, Bikaner, District Bikaner (Raj.).
33. Devendra Kumar Shakywal S/o Chetram Shakywal, Aged
About 27 Years, R/o Bhagat Singh Colony, Ward No.4,
Baran, District Baran (Raj.).
34. Yogesh Singh Shihar S/o Ved Prakash Shihar, Aged About
39 Years, R/o Kala Mahal Ki Gali, Bundi, District Bundi
(Raj.).
35. Jagdishi Meena D/o Hemraj Meena, W/o Gashi Lal Meena,
Aged About 32 Years, R/o Unkhiya Ka Jhopra, Post Dev Ji
Ka Thana, Tehsil Hindoli, District Bundi (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
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2. The Secretary Cum Commissioner, Panchayati Raj
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
3. The Director, Elementary Education, Bikaner (Rajasthan)
4. The District Elementary Education Officer, Bharatpur
(Raj.)
5. The District Elementary Education Officer, Bundi(Raj.)
6. The District Elementary Education Officer, Rajsamand
(Raj.)
7. The District Elementary Education Officer, Sawai
Madhopur (Raj.)
8. The District Elementary Education Officer, Bikaner (Raj.)
9. The District Elementary Education Officer, Karouli (Raj.)
10. The District Elementary Education Officer, Dholpur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 4307/2019
1. Ravindra Pal Singh S/o Shri Tulli Ram, Aged About 28
Years, Resident Of Yantrik Krishi Farm, Kaithoon Raod,
Ummedganj, Tehsil Ladpura, Kota.
2. Rambharat Meena S/o Shri Ram Kalyan Meena, Aged
About 37 Years, Resident Of Village Post Gadepan, Tehsil
Digod, District Kota.
3. Foolwanti Meena D/o Shri Hari Ballabh Meena, Aged
About 33 Years, R/o House No. 2D-1, Housing Board
Colony, Jhalawar (Raj.)
4. Mukesh Kumar Suman S/o Shri Chhitar Lal, Aged About
28 Years, Resident Of Village Atraliya, Post Rolana,
District Kota (Raj.)
5. Najma Bano D/o Shri Ajmat Ali, Aged About 35 Years, R/o
Village Post Balapura, Tehsil Kanwas, District Kota (Raj.)
6. Nirma Prajapati D/o Shri Hari Narayan, Aged About 28
Years, C/o Neeraj Kirana Store, Indira Gandhi Nagar,
Kota.
7. Jyoti Abid W/o Shri Rajendra Kumar Khatik, Aged About
31 Years, Resident Of Prabhulal Centar Colony, Khanpur,
District Jhalawar (Raj.)
8. Rehana D/o Shri Mohammad Umar, Aged About 42 Years,
Resident Of 69/80, In Front Of Chandraghata
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Jamamasjid, Kota.
9. Jyoti Kumari W/o Shri Buddhi Prakash Soyal, Aged About
28 Years, R/o In Front Of Panchayat Bhawan, Rajmahal,
Tehsil Deoli, District Tonk (Raj.)
10. Jyoti Mehra D/o Shri Dev Lal Mehra, Aged About 26 Years,
Resident Of 111, Ward No. 5, Ganeshpura, Lakheri
District Bundi (Raj.)
11. Tikam Chand Suman S/o Shri Chaturbhuj, Aged About 36
Years, Resident Of 174, Bajarang Nagar Police Line, Kota.
12. Chandra Kiran Meena D/o Shri Nemi Chand Meena, Aged
About 30 Years, R/o Kharkhararam Lothan, Tehsil Atru,
District Baran.
13. Lokesh Kumar Meena S/o Shri Ghanshyam Meena, Aged
About 27 Years, Resident Of Miyara Post Gadarwada
Noorji, Tehsil Khanpur District Jhalawar (Raj.)
14. Shohid Khan S/o Shri Abdul Gafoor, Aged About 25 Years,
Resident Of Near Dr. Rj Prasad School, Prem Nagar, Kota.
15. Bharat Ram S/o Shri Ramratan, Aged About 30 Years,
Resident Of Ward No. 9, Ram Moholla, Mandawara, Kota
(Raj.)
16. Maina Kumari D/o Shri Amar Lal, Aged About 27 Years,
Resident Of Morana, Post Ghadgoan, Tehsil Digod, District
Kota (Raj.)
17. Rachana Verma D/o Shri Parmanand Verma, Aged About
26 Years, Resident Of Tanki Chouhara, Julmi Road, Suket,
Tehsil Ramganjmandi, District Kota.
18. Ramkanya Meena D/o Shri Mool Chand Meena, Aged
About 29 Years, Resident Of V And P Dhaba, Tehsil Digod,
District Kota.
19. Anshu Gautam W/o Shri Gaurav Sharma, Aged About 31
Years, Resident Of 1-Ya-7, Vigyan Nagar, Kota (Raj.)
20. Sunita Bandana D/o Shri Radha Kishan Bandana, Aged
About 43 Years, Resident Of Near Dinesh Cloth Corner,
Sakatpura, Kota (Raj.)
21. Jyoti Mangal D/o Shri Ramavtar Mangal, Aged About 29
Years, R/o House No. 6, Sector-2, Hanuman Mandir,
Mahaveer Nagar Vistar Yojaya, Kota.
22. Razia Bano D.o Shri Abdul Rahman Khan, Aged About 41
Years, R/o 21, Sunder Nagar, New Railway Colony,
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Kota(Raj.)
23. Alka Chorsiya D/o Shri Giriraj Chorsiya, Aged About 31
Years, Resident Of Bajrang Nagar, Police Line, Baran
Road, Kota.
24. Kavita Chakradhari D/o Shri Gajanand Chakradhari, Aged
About 31 Years, R/o 373-A, Shrinathpuram, Ward No. 7,
Ladpura, Kota (Raj.)
25. Ram Lakhan Meena S/o Shri Sriram Meena, Aged About
26 Years, Resident Of Station Road, Village Chakeri,
District Sawai Madhopur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan Through Principal Secretary To Govt.,
Education Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Director, Elementary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. District Education Officer, Elementary Education, Baran
(Raj.).
4. District Education Officer, Elementary Education, Kota
(Raj.)
----Respondents
S.B. Civil Writ Petition No. 4418/2019
1. Satpal Singh S/o Damodar Singh, Aged About 38 Years,
Resident Of Village Surota, Post Awar, Tehsil. Kumher,
District Bharatpur, Rajasthan.
2. Archana Devi D/o Narayan Singh, Aged About 26 Years,
Resident Of H.no. 126, Rajendra Nagar, Bharatpur,
Rajasthan.
3. Nihal Singh S/o Dipty Singh, Aged About 42 Years,
Resident Of Village Mori Mohalla, Deeg, District Bharatpur,
Rajasthan.
4. Teekam Singh S/o Virendra Singh, Aged About 26 Years,
Resident Of Village And Post Helak, Tehsil Kumher, District
Bharatpur, Rajasthan.
5. Narendra Kumar S/o Balveer Singh, Aged About 38 Years,
Resident Of Behind S.b.i. Kamala Road, Kumher Gate,
Bharatpur, District Bharatapur, Rajasthan.
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6. Smt. Reena Kumari D/o Vrajendra Singh Wife Of
Bhoopesh Kumar, Aged About 30 Years, Resident Of
Village Hasanpur, Post Gadoli, Tehsil Nadbai, District
Bharatpur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4423/2019
1. Rajpal Singh S/o Shri Cheetar Singh, Aged About 34
Years, R/o Biraharu Tehsil-Umher, District Bharatpur.
2. Jay Singh Chahar S/o Dharm Singh Chahar, Aged About
30 Years, R/o Village Saharai, Post Shyaurawali, Tehsil
Deeg District Bharatpur, Rajasthan.
3. Danveer Singh Choudhary S/o Birbal Singh Choudhary,
Aged About 27 Years, R/o Nagla Barawali, Post Sinsini,
Tehsil Deeg District Bharatpur.
4. Rekha Singhal D/o Ramesh Chandra Mittal, Aged About
36 Years, R/o Near Bhaskar School, Gali No.9, Kasganj
Road, Nadbai District Bharatpur, Rajasthan.
5. Gudiya Kumari D/o Shri Rajendra Singh, Aged About 28
Years, R/o Behind Aara Machine, Bypass Jaipur Road,
Sewar, Bharatpur, Rajasthan.
6. Poonam Meena D/o Shri Prabhu Dayal Meena, Aged About
27 Years, R/o B-88, Jawahar Nagar, Bharatpur, Rajasthan.
7. Bheem Singh S/o Ram Lal, Aged About 32 Years, Resident
Of Village Narayana Katata, Tehsil Deeg, District
Bharatpur, Rajasthan.
8. Narendra Singh S/o Shobaram, Aged About 30 Years, R/o
Village And Post Sahana, Tehsil Roopwas, District
Bharatpur (Raj.)
9. Dharam Singh Meena S/o Shri Jaldhari Meena, Aged
About 34 Years, Resident Of Village And Post Sewa, Tehsil
Wazirpur, District Sawai Madhopur (Raj.)
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----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4438/2019
1. Jitendra Kumar Suman S/o Shri Radheyshyam Suman,
Aged About 29 Years, R/o Village And Post Jalwara, Tehsil
Kishanganj, Distt. Baran (Raj.)
2. Manish Kumar Jangid S/o Shri Mohan Lal, Aged About 28
Years, R/o Vpo Nithar, Tehsil Bhusawar, Distt. Bharatpur
(Raj.).
3. Jagdish Prasad Nagar S/o Mohan Lal Nagar, Aged About
31 Years, R/o Village Latura, Post Laturi, Tehsil Sangod,
Distt. Kota (Raj.).
4. Anil Kumar Verma S/o Amar Lal Verma, Aged About 34
Years, R/o Near Shiv Mandir, Prem Nagar - I, Kota
Ladpura, Kota (Raj.).
5. Shashikant Gupta S/o Shri Radheyshyam Gupta, Aged
About 34 Years, R/o 2-E-10, Mahaveer Nagar Ext., Distt.
Kota (Raj.).
6. Shibbu Nagar S/o Shri Ram Lal, Aged About 32 Years, R/o
Village And Post Jalwara, Tehsil Kishanganj, Distt. Baran
(Raj.).
7. Suman Lata Gocher D/o Harji Gocher, Aged About 35
Years, R/o 77-A, Shrinathpuram, Distt. Kota (Raj.).
8. Navneet Vijayvargiy S/o Shri Badri Lal, Aged About 32
Years, R/o 2/166, Ganesh Talab, Distt. Kota (Raj.).
9. Pallavi Raj Johari D/o Rajbahadur Johari, Aged About 31
Years, R/o C 130, Shrinathpuram, Distt. Kota (Raj.).
10. Mahendra Regar S/o Shri Ram Prasad Regar, Aged About
29 Years, R/o Village And Post Pipalda, Tehsil Pipalda,
Distt. Kota (Raj.).
11. Chetna Rana D/o Shri Laxminarayan Rana, Aged About 35
Years, R/o Plot No. 156, Sector -7, Keshavpura, Distt.
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Kota (Raj.).
12. Santosh Kumari Dhaker D/o Badri Lal Dhakar, Aged About
29 Years, R/o Village Deepura, Post - Baniyani, Tehsil
Ladpura, Distt. Kota (Raj.).
13. Laxminarayan Pareta S/o Shri Ganesh Lal Pareta, Aged
About 40 Years, R/o House No. 107, Pandit Dindayal
Upadhyay Nagar, Tehsil Ladpura, Kota (Raj.).
14. Om Prakash Pareta S/o Shri Moti Lal Pareta, Aged About
33 Years, R/o House No. 34, Near Bus Stand, Kamolar,
Distt. Kota (Raj.)..
15. Rajendra Kumar Panchal S/o Ganesh Ram Panchal, Aged
About 29 Years, R/o Village Kharkhra Asan, Tehsil Atru,
Distt. Baran (Raj.).
16. Satyanarayan Mehar S/o Shivpal Mehar, Aged About 35
Years, R/o Behind Rampura Post Office, Near Bhairav
Mandir, Rampura, Kota (Raj.).
17. Siraj Mohammad Mansuri S/o Jumma Khan Mansuri, Aged
About 38 Years, R/o Village And Post Dehit, Tehsil Talera,
Distt. Bundi (Raj.).
18. Mahendra Kumar Meena S/o Shri Hansraj Meena, Aged
About 34 Years, R/o Village And Post Itawa, Tehsil
Pipalda, Distt. Kota (Raj.).
19. Sandeep Meghwal S/o Shri Revadi Lal, Aged About 44
Years, R/o Behind Ridhi Raj Tower, Near Kankreshwar
Temple, Kunhadi, Kota(Raj.).
20. Mahendra Kumar Meena S/o Mulchand Meena, Aged
About 28 Years, R/o Village And Post Ranodiya, Tehsil
Pipalda, Distt. Kota (Raj.).
21. Heena Malav W/o Bhuvnesh Malav, Aged About 27 Years,
C/o Babulal Kirana Store, Dcm Road, Raipura, Tehsil
Ladpura, Kota (Raj.).
22. Rekha Chandak D/o Kalu Lal Chandak, Aged About 29
Years, R/o Panchayat Samiti Parisar, House No. 6, Baran,
Distt. Baran (Raj.).
23. Arjun Singh Hada S/o Jaswant Singh Hada, Aged About
37 Years, R/o Village And Post Palayatha, Tehsil Anta,
Distt. Baran (Raj.).
24. Inderjeet Kewat S/o Hemraj Kewat, Aged About 31 Years,
R/o Village And Post Patonda, Tehsil Anta, Distt. Baran
(Raj.).
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25. Nooruddin S/o Kutubuddin, Aged About 39 Years, R/o
Karbala Maidan, Ward No. 8, Mangrol, Tehsil Mangrol,
Distt. Baran (Raj.).
26. Mahesh Kumar S/o Shri Ratan Lal, Aged About 30 Years,
R/o Village And Post Tisaya, Tehsil Mangrol, Distt. Baran
(Raj.).
27. Jyoti Choudhary D/o Narendra Choudhary, Aged About 30
Years, R/o 7-D-65, Vigyan Nagar, Ext. Distt. Kota (Raj.).
28. Tony Vasvani S/o Shankar Lal Vasvani, Aged About 31
Years, R/o Bhagwati Bhawan, Near Old Post Office, Distt.
Tonk (Raj.).
29. Sunita Chaudhary D/o Ranveer, Aged About 32 Years, R/o
A-26, Pratap Nagar - Iii, Borkheda, Distt. Kota (Raj.).
30. Mukesh Kumar Dhakad S/o Shri Hemraj Dhakad, Aged
About 30 Years, R/o Makhida, Tehsil Indragarh, Distt.
Bundi (Raj.).
31. Shahina Bano Qureshi D/o Subrati Qureshi, Aged About
40 Years, R/o Village And Post Rotada, Tehsil K. Patan,
Distt. Bundi (Raj.).
32. Anil Kumar S/o Kanwar Singh Yadav, Aged About 29
Years, R/o Village And Post Bawad Sakatpura, Tehsil
Mundawar, Distt. Alwar (Raj.).
33. Yogendra Singh S/o Gokul Singh, Aged About 27 Years,
R/o Village And Post Manpur, Tehsil Saipau, Distt. Dholpur
(Raj.).
34. Shaithan Singh Bairwa S/o Ram Karan Bairwa, Aged
About 29 Years, R/o Village Amirpur Khera, Post Chhan,
Tehsil Tonk (Raj.).
35. Rakesh S/o Shri Leela Prajapati, Aged About 31 Years,
R/o Village Bhainsrawat, Post Govindgarh, Tehsil
Govindgarh, Distt. Alwar (Raj.).
36. Rajesh Kumar Bairwa S/o Jagan Lal Bairwa, Aged About
31 Years, R/o Village Morda, Tehsil Todabhim, Distt.
Karauli (Raj.).
37. Reena Bai Jat D/o Shri Ram Singh Jat, Aged About 30
Years, R/o Village Nangal Udiya, Post Jasai, Tehsil
Mundawar, Distt. Alwar (Raj.).
38. Vivek Bhaskar S/o Vikram Singh Bhaskar, Aged About 29
Years, R/o Madeena Colony, Near Old Hospital, Distt.
Dholpur (Raj.).
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39. Mini Kumari D/o Amar Singh Parmar, Aged About 34
Years, R/o New Colony, Kayasthpara, Bye Pass Road Bari,
Distt. Dholpur (Raj.).
40. Ramesh Chand S/o Shiv Charan, Aged About 39 Years,
R/o Village Gunpur, Post Gunpur, Tehsil Rajakhera, Distt.
Dholpur (Raj.).
41. Harendra Kumar S/o Mehar Chand, Aged About 38 Years,
R/o Village Balkishan Ki Dhani, Post Tatarpur, Tehsil
Mundawar, Distt. Alwar (Raj.).
42. Tara Singh S/o Hari Singh, Aged About 44 Years, R/o
Village Raipur, Post Ranoth, Tehsil Mundawar, Distt. Alwar
(Raj.).
43. Mamta Rani Verma D/o Ram Gopal Verma, Aged About 39
Years, R/o Village And Post Karmoda, Tehsil
Sawaimadhopur, Distt. Sawaimadhopur (Raj.).
44. Santosh Kumar S/o Rambharosi, Aged About 29 Years,
R/o Village Gehari, Post Daulatgarh, Tehsil And Distt.
Bharatpur (Raj.).
45. Supriti Kumari D/o Ajay Kumar, Aged About 26 Years, R/o
Shri Ram Mandir Gali, Gadarpura, Distt. Dholpur (Raj.)
46. Sonu Soni D/o Hemraj Soni, W/o Hariom Soni, Aged
About 36 Years, R/o 263/216, Sector - 26, Pratap Nagar,
Sanganer, Distt. Jaipur (Raj.).
47. Rajeev Kumar Yadav S/o Daya Ram Yadav, Aged About 28
Years, R/o Village And Post Rodwal, Tehsil Neemrana,
Distt. Alwar (Raj.).
48. Paras Ram S/o Shri Puna Ram, Aged About 38 Years, R/o
Vpo - Kanwaliya Khurd, Tehsil Jaitaran, Distt. Pali (Raj.).
49. Mukesh Kumar S/o Kedar Singh, Aged About 31 Years,
R/o Village Rahal, Post Noraha, Tehsil Bari, Distt. Dholpur
(Raj.).
50. Anjana Kumari D/o Hariram, W/o Brajesh Singh, Aged
About 28 Years, R/o 82, Aniruddh Nagar, Tehsil And Distt.
Bharatpur (Raj.).
51. Sumer Singh Gurjar S/o Ramphool Gurjar, Aged About 34
Years, R/o Village And Post Khairwal, Tehsil And Distt.
Dausa (Raj.).
52. Manoj Kumar Verma S/o Gango Verma, Aged About 30
Years, R/o Anha Gate, Pratap Colony, Dhobi Mohalla,
Bharatpur (Raj.)
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53. Manju Devi D/o Parshaadi Lal W/o Manoj Kumar Verma,
Aged About 26 Years, R/o Anha Gate, Pratap Colony,
Dhobi Mohalla, Bharatpur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Secretary
Panchayati Raj Department, Govt. Secretariat, Jaipur
(Raj.).
2. The Director Elementary Education, Rajasthan, Bikaner
(Raj.)
3. The District Education Officer (Elementary), Distt. Kota,
Distt. Kota (Raj.).
4. The District Education Officer (Elementary), Distt. Baran,
Distt. Baran (Raj.).
5. The District Education Officer (Elementary), Distt.
Dholpur, Distt. Dholpur (Raj.).
6. The District Education Officer (Elementary), Distt. Karauli,
Distt. Karauli (Raj.).
7. The District Education Officer (Elementary), Distt.
Bharatpur, Distt. Bharatpur (Raj.).
----Respondents
S.B. Civil Writ Petition No. 4453/2019
1. Jeetendra Singh S/o Jagavir Singh, Aged About 30 Years,
Resident Of Village And Post Biraharu Tehsil. Kumher,
District Bharatpur, Rajasthan.
2. Kanhaiya Lal S/o Raman Lal, Aged About 26 Years,
Resident Of Village And Post Salempur Khurd, Tehsil
Bhusawar, District Bharatpur, Rajasthan.
3. Ashok Kumar S/o Munshi Lal, Aged About 30 Years,
Resident Of Village Nagla Biraharu, Post Biraharu, Tehsil
Kumher, District Bharatpur, Rajasthan.
4. Digambar Singh S/o Harisingh, Aged About 30 Years,
Resident Of Village And Post Sabora, Tehsil Kumher,
District Bharatpur, Rajasthan.
5. Veena D/o Uday Singh, Aged About 38 Years, Resident Of
Tagore Public School Ke Pass, R.k. Puram Colony, Brij
Nagar, Bharatpur District Bharatapur, Rajasthan.
6. Sunil D/o Hari Singh, Aged About 28 Years, Resident Of
Village Kakada, Post Bedham, Tehsil Deeg, District
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Bharatpur, Rajasthan.
7. Anil Kumar S/o Lalaram, Aged About 25 Years, Resident
Of Chhonkarwara Kalan, Tehsil Bhusawar, District
Bharatpur, Rajasthan.
8. Ravindra Kumar S/o Bheem Singh, Aged About 27 Years,
Resident Of Village And Post Sabora, Tehsil Kumar, District
Bharatpur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj, (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 4547/2019
1. Pooja Kumari Samariya D/o Rohit Kumar Samariya, Aged
About 27 Years, R/o Katikan Mohalla, Dausa, Rajasthan
2. Pradeep Kumar S/o Gopal Yadav, Aged About 34 Years,
R/o Vpo Dhilawati, Tehsil Kaman, District Bharatpur
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
4. The District Education Officer (Primary), Dholpur.
----Respondents
S.B. Civil Writ Petition No. 4796/2019
1. Kailash Chand Samota, Son Of Shri Narayan Sahay, Aged
About 41 Years, Resident Of Village Ranipura, Post
Markhi, Via Amarsar, Tehsil Shahpura, Distict Jaipur
2. Rakesh Kumar, Son Of Shri Ram Singh, Aged About 34
Years, Resident Of Village Shivpura, Post Chudina, Tehsil
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Buhana, District Jhunjhunu
3. Sher Singh Saini, Son Of Shri Kashi Ram Saini, Aged
About 41 Years, Resident Of Village And Post Surajgarh,
Ward No. 20, District Jhunjhunu
4. Rakesh Kumar Jharotia, Son Of Shri Gheesa Lal Jharotia,
Aged About 39 Years, Resident Of Village And Post
Baghera, Bapu Bazar, Tehsil Kekri, District Ajmer
5. Devi Narayan Meena, Son Of Shri Bhura Ram Meena,
Aged About 41 Years, Resident Of Plot No. 36, Ram Nagar
Vistar Colony, Near Rajvilas Hotel, Gate No. 3, Post
Jamdoli, Goner Road, Jaipur
6. Dharmendra Salvi, Son Of Shri Bheru Lal Salvi, Aged
About 30 Years, Resident Of Village Kolar, Post Kaliwas,
Tehsil Nathdwara, District Rajsamand
7. Radheshyam Balai, Son Of Shri Phepha Lal Balai, Aged
About 29 Years, Resident Of Village Jojar, Post
Sakkargarh, Tehsil Jahajpur, District Bhilwara
8. Trapti Patidar, Daughter Of Shri Kanti Lal Patidar, Aged
About 30 Years, Resident Of Village And Post Nadiya,
Tehsil Galiyakot, District Dungarpur
9. Naseeb Khan, Son Of Shri Mustufa Khan, Aged About 29
Years, New Colony, Bahted Tehsil Malarna Dunger, District
Sawaimadhopur
10. Kamlesh Patidar, Son Of Shri Karu Lal Patidar, Aged About
35 Years, Resident Of Village And Post Gowari, Tehsil
Sagwara, District Dungarpur
11. Vinod Soni, Son Of Shri Roshan Lal Soni, Aged About 38
Years, Resident Of 116, Kalash Marg, Jagdish Road,
Udaipur, District Udaipur
12. Neetu Meena, Daughter Of Shri Bhagirath Meena, Aged
About 29 Years, Resident Of 99, Near Annpurna Mataji
Mandir, Village Mundiya, Tehsil Niwai, District Tonk
13. Sanju Anand, Daughter Of Shri Gordhan Ram, Wife Of
Shri Om Prakash Bisu, Aged About 30 Years, Resident Of
24 K, Kishan Chhatrawas Ke Pass, Ward No. 24, Didwana,
Tehsil Didwana, District Nagaur
14. Vrinda, Daughter Of Shri Vijendra Singh, Wife Of
Surendra Singh, Aged About 35 Years, Resident Of Village
Moi Sadda, Post Moi Purani, Tehsil Buhana, District
Jhunjhunu
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15. Harish Chandra Singh, Son Of Shri Madan Gopal Singh,
Aged About 33 Years, Resident Of Dunga Ji Ka Ghon, Post
Bhim, Tehsil Bhim, District Rajsamand
16. Ghanshyam Singh, Son Of Shri Raghuveer Singh, Aged
About 27 Years, Resident Of Village Fawdikiguar, Post
Barar, Tehsil Bhim, District Rajsamand
17. Anand Singh Rawat, Son Of Shri Karama Singh Rawat,
Aged About 29 Years, Resident Of Village Talab Ka Badiya,
Post Lasani, Tehsil Deogarh District Rajsamand
18. Raju Lal Nagarchi, Son Of Shri Babu Lal Nagarchi, Aged
About 33 Years, Resident Of Village And Post Aagriya,
Tehsil Amet District Rajsamand
19. Samer Pal Singh, Son Of Shri Balvant Singh, Aged About
37 Years, Resident Of Ward No. 4, Jwala Colony, Bikaner
Road, New Gharsana, District Shri Ganganagar
20. Sudhir Kumar, Son Of Shri Ram Kumar, Aged About 34
Years, Resident Of Village And Post Ratanpura, Tehsil
Sangriya District Hanumangarh
21. Ratan Kumari, Daughter Of Shri Narayan Lal, Aged About
31 Years, Resident Of Village Mada Ki Bassi, Post Nardas
Ka Guda, Tehsil Deogarh, District Rajsamand.
22. Jogendra Yadav, Son Of Shri Ram Pratap Yadav, Aged
About 38 Years, Resident Of Village Naya Gaon, Ahiran,
Post Digod, District Kota
23. Poonam Yadav, Daughter Of Shri Dharam Chand Yadav,
Aged About 33 Years, Resident Of Village And Post Khatan
Khera, Tehsil Behror, District Alwar
24. Lokesh Kumar Meena, Son Of Shri Ladu Ram Meena,
Aged About 32 Years, Resident Of Village And Post
Deoligaon, Indrapura Colony, Deoligaon, Tehsil Deoli,
District Tonk
25. Kailash Chand Gurjar, Son Of Shri Ram Chandra Gurjar,
Aged About 40 Years, Resident Of Village Mohamad Nagar
Dhani, Post Bagadwa, Tehsil Peeplu, District Tonk
26. Budh Ram, Son Of Shri Ganga Vishan, Aged About 35
Years, Resident Of Village And Post Pithrasar, Tehsil Nokha
District Bikaner
27. Vimla Suman, Daughter Of Shri Moti Lal Suman, Aged
About 41 Years, Resident Of Village Badgaon, Post Nanta,
Tehsil Ladpura, District Kota
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28. Shiv Kumar Bokolia, Son Of Shri Ram Chander Bokolia,
Aged About 45 Years, Resident Of Ward No. 9 Jyoti Nagar,
Surajgarh, District Jhunjhunu
29. Gopal Lal Kumawat, Son Of Shri Jagdish Kumawat, Aged
About 26 Years, Resident Of Village Kabra, Post Amligarh,
Tehsil Hamirgarh, District Bhilwara
30. Manju Kumari Jat, Daughter Of Shri Prathviraj Jat, Aged
About 37 Years, Resident Of Near Tehsil Office, Railmagra,
Tehsil Railmagra, District Rajsamand
31. Manoj Kumar Bishnoi, Son Of Shri Bhanwar Lal Visnoi,
Aged About 34 Years, Resident Of Village And Post Udsar,
Tehsil Nokha, Bikaner
32. Krishan Kumar Gurjar, Son Of Shri Ramchandra Gurjar,
Aged About 33 Years, Resident Of Village Dhani
Mungawali, Tehsil, Neem Ka Thana, District Sikar
33. Parmanand Sharma, Son Of Shri Hari Prasad Sharma,
Aged About 33 Years, Resident Of Village Rayli, Tehsil
Bansur, Distt. Alwar
34. Vimla Lohar, Daughter Of Udailal Lohar, Aged About 28
Years, Resident Of Vill. Chhapli, Post Kanawas Teh. Bhim,
Rajasmand
35. Lalit Kishor Singh, Son Of Shri Panna Singh, Aged About
28 Years, Resident Of Village Thoriya (Oda), Post Pipli
Nagar, Tehsil Bhim, Rajsamand
36. Kishore Singh, Son Of Shri Kan Singh, Aged About 37
Years, Resident Of Village And Post Siyat, Tehsil Sojat
District Pali
37. Shalendra Kumar, Son Of Shri Ladhu Ram, Aged About 44
Years, Resident Of Village And Post Kohala Chak-9Ssw,
District Hanumangarh
38. Ramji Lal Gurjar, Son Of Shri Ram Bilas Gurjar, Aged
About 27 Years, Resident Of Village Vijaypura, Post And
Tehsil Choth Ka Barwara, District Sawai Madhopur
39. Sugro Bai Meena, Daughter Of Shri Pram Singh Meena,
Aged About 29 Years, Resident Of Village Shankarpura,
Post Kudawal, Tehsil Todabhim, District Karauli
40. Kala Shrotriya, Daughter Of Shri Satyanarayan
Shorotriya, Wife Of Shri Satyanarayan Sharma, Aged
About 38 Years, Resident Of Village And Post Kotri,
District Bhilwara
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41. Ashok Kumar Nagarachi, Son Of Shri Ram Chandra, Aged
About 38 Years, Resident Of Village And Post Selaguda,
Tehsil Amet, District Rajsamand
42. Usha Kumari, Daughter Of Shri Ram Gopal, Aged About
35 Years, Resident Of Ward No. 3, Ganpati Colony, Behind
Of Agarwal Petrol Pump, Neem Ka Thana, District Sikar
43. Mrs. Leena Nahar, Daughter Of Shri Navratanmal Nahar,
Wife Of Shri Rajeev Bunlia, Aged About 38 Years,
Resident Of I-36, Govind Nagar Housing Board Colony,
Dhoinda, District Rajsamand
44. Madan Mohan Gupta, Son Of Shri Ramji Lal Gupta, Aged
About 32 Years, Resident Of Village And Post Barnala,
Tehsil Bamanwas, District Sawai Madhopur
45. Lokesh Kumar Saini, Son Of Shri Ratan Lal Saini, Aged
About 31 Years, Resident Of Ward No. 8 Near Chara
Mandi, Renwal Road, Chomu, District Jaipur
46. Kala Swarnkar, Daughter Of Govind Lal Swarnkar, Aged
About 39 Years, Resident Of Village And Post Pachhmata,
Tehsil Railmagra, Rajsamand
47. Farida Banu, Daughter Of Shri Chhotu Khan Mansuri,
Aged About 34 Years, Resident Of Near Bus Stand, Bhupal
Sagar, District, Chittotgarh
48. Sita Ram Gurjar, Son Of Shri Kadu Ram Gurjar, Aged
About 33 Years, Resident Of Village Gurjar Koleta, Post
Meena Koleta, Tehsil Bamanwas, District Sawai Madhopur
49. Yogesh Kumar, Son Of Shri, Choth Mal Raigar, Aged About
29 Years, Resident Of Ward No. 8, Village And Post
Mandrela, Teshil Chirawa, District Jhunjhunu
50. Ganpat Lal Jat, Son Of Lahru Lal Jat, Aged About 40
Years, Resident Of Near Mahaveer Complex, Aamet,
Rajsamand
51. Rakesh Kumar Meena, Son Of Dharmadutt Meena, Aged
About 32 Years, Resident Of Village Ben, Post Mandav,
Tehsil Sagwara, District Dungarpur
52. Bharat Kumar Meena, Son Of Shri Mangi Lal Meena, Aged
About 29 Years, Resident Of Chorahe Ke Pass, Pipli Wala
Mohlla, Nathuwas, Nathdwara, District Rajsamand
53. Manisha Salvi , Daughter Of Shri Kishan Lal Salvi, Aged
About 31 Years, Resident Of Charbhua Mandir Parisar,
Gogathalla, Tehsil Rail Magara, Distt. Rajsamand.
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54. Radha Kumari Kumawat, Daughter Of Shri Dal Chand
Kumawat, Aged About 31 Years, Resident Of Village
Sirotha, Sanwar, District Rajsamand
55. Kunj Bihari Nagar Son Of Shyoji Lal Nagar, Aged About 31
Years, Resident Of Village And Post Suwaniya, Tehsil
Nainwa, District Bundi
56. Dinesh Kumar, Son Of Shri Omprakash, Aged About 31
Years, Resident Of Post Dhadhot Kala, Tehsil Buhana,
District Jhunjhunu
57. Pramod Nainawat, Son Of Shri Bachan Lal Nainawat, Aged
About 35 Years, Resident Of A-4, Madhukar Colony Garh,
Tehsil Kotputli, District Jaipur
58. Shiv Prasad Saini, Son Of Shri Kanhaiya Lal Saini, Aged
About 34 Years, Resident Of Village And Post Ballupura,
Tehsil Rajgarh, District Alwar
59. Surendra, Son Of Shri Richhpal Singh, Aged About 35
Years, Resident Of Village Jethwa Ka Bas, Post Dantru,
Tehsil Fatehpur, District Sikar
60. Bindesh Kumar, Son Of Shri Mahendra Singh, Aged About
35 Years, Resident Of House No. 1312, Sector No. 1,
Honda Phase, Tehsil Narnual, Tehsil And District
Mahendragarh, Hariyana
61. Neelam Surawat, Daughter Of Shri Laxman Singh
Surawat, Aged About 33 Years, Resident Of Village And
Post Sendra, 24 Water Works Ke Pass, Ioc Road, Tehsil
Raipur, District Pali
62. Buglesh Kumari, Daughter Of Shri Girdhari Lal, Aged
About 29 Years, Resident Of Village And Post Jetpura,
Tehsil Udaipurwati, District Jhunjhunu
63. Mukesh Raigar, Son Of Shri Nanu Ram Raigar, Aged About
28 Years, Resident Of Village And Post Nimera, Tehsil
Phagi, District Jaipur
64. Babu Lal Kumawat, Son Of Shri Rooda Ram Kumawat,
Aged About 30 Years, Resident Of Village And Post Paota,
Tehsil Kotputli, District Jaipur
65. Pukhraj Prajapat, Son Of Shri Shiv Lal Prajapat, Aged
About 31 Years, Resident Of Nagar Palika Colony, Amet,
District Rajsamand
66. Vijendra Maurya, Son Of Shri Damodar Maurya, Aged
About 32 Years, Resident Of Village And Post Bhandareg,
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Indra Colony, Tehsil And District Dausa
67. Mukesh Chand Meena, Son Of Shri Babu Lal Meena, Aged
About 34 Years, Resident Of Village And Post Chhoti Udai,
Tehsil Gangapurcity, District Sawai Madhopur
68. Kamlesh Kumar Jajoria, Son Of Shri Harish Chandra
Jajoria, Aged About 32 Years, Resident Of Village And
Post Bobas, Tehsil Phulera, District Jaipur
69. Laxmi Lal Regar, Son Of Shri Nana Lal Regar, Aged About
35 Years, Resident Of Village And Post Regar Mohalla,
Gilunda, Tehsil Railmagra, District Rajsamand
70. Durga Shankar Meena, Son Of Shri Brij Mohan Meena,
Aged About 30 Years, Resident Of Village And Post Rajkot,
Tehsil Deoli, District Tonk
71. Girraj Prasad, Son Of Shri Hajari Lal Meena, Aged About
32 Years, Resident Of Village Sabalpura, Post Luharpura,
Tehsil Nainwa, District Bundi
72. Kishor Singh Rawat, Son Of Shri Gokul Singh Rawat, Aged
About 37 Years, Resident Of Village And Post Diver, Tehsil
Bhim, District Rajsamand
73. Monika Sharma, Daughter Of Shri Pushp Kant Sharma,
Aged About 34 Years, Resident Of Ward No. 4, Kapasan,
District Chittorgarh
74. Rajendra Prasad Meena, Son Of Shri Ramesh Chandra,
Aged About 31 Years, Resident Of Village Thikhod, Post
Baldara, Tehsil Anta, District Baran
75. Ashok Kumar, Son Of Shri Jhabara Ram, Aged About 40
Years, Resident Of Village Mishrapura, Post Bijusar, Tehsil
And District Jhunjhunu
76. Tasneem Hasan Bihari, Son Of Shri Mohamad Irshad
Bihari, Aged About 26 Years, Resident Of Village And Post
Mode Ka Nimbaheda, Tehsil Aashind, District Bhilwara
77. Mukesh Kumar Bairwa, Son Of Shri Moti Lal, Aged About
33 Years, Resident Of Village And Post Sarola, Tehsil
Digod, District Kota
78. Priyadarshni Sharma, Daughter Of Shri Mohan Lal
Sharma, Aged About 30 Years, Resident Of 102, Shri Shri
Mal Gali, Teliyan, Choupra, Beawar, District Ajmer
79. Manraj Choudhary, Daughter Of Shri Hari Ram
Choudhary, Wife Of Shri Hanuman Singh Choudhary,
Aged About 38 Years, Resident Of 192, Saraswati Nagar,
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Near Mds University, Ajmer, District Ajmer
80. Indra Raj Bunkar, Son Of Shri Pooran Mal Bunkar, Aged
About 32 Years, Resident Of Village Bhojpura, Post
Chintoli, Tehsil Viratnagar, District Jaipur
81. Mamta Verma, Daughter Of Shri Lal Chand Verma, Aged
About 31 Years, Resident Of Dhani Jhadliya Village
Nindola, Post Khejroli, Tehsil Chomu, District Jaipur
82. Naresh Singh Gurjar, Son Of Shri Khiladi Ram Gurjar,
Aged About 41 Years, Resident Of Village And Post
Nahida, Tehsil Mahawa, District Dausa
83. Madhu Kumawat, Daughter Of Shri Vijay Ram Kumawat,
Aged About 32 Years, Resident Of Lal Bag Road,
Ghanshyam Studio Ke Pass, Fouz Mohala, Nathdwara,
District Rajsamand
84. Pushpa Meena, Daughter Of Shri Khemchand Meena,
Aged About 30 Years, Resident Of Pipali Vala Mohalla,
Nathuwash, Nathdwara, District Rajsamand
85. Tara Kumari, Daughter Of Shri Lal Singh, Aged About 39
Years, Resident Of Village And Post Jawaja, Tehsil Beawar,
District Ajmer
86. Vijay Singh Meena, Son Of Shri Meghraj Meena, Aged
About 31 Years, Resident Of Village And Post Selu, Tehsil
And District Swai Madhopur
87. Aruna Jeengar, Daughter Of Shri Keval Chand Jeengar,
Aged About 40 Years, Resident Of F/13, Subhash Nagar,
Bhilwara, District Bhilwara
88. Rajesh Kumar Verma, Son Of Shri Mohan Lal Verma, Aged
About 34 Years, Resident Of Behind Housing Board,
Ambedkar Nagar, Jaipur Road, Malpura, District Tonk
89. Urmila Kumari Joshi, Daughter Of Shri Mahesh Joshi, Wife
Of Kanhailal Paliwal, Aged About 27 Years, Resident Of
Khano Ka Rasta, Dhoinda, Tehsil And District Rajsamand
90. Anisha Choudhary, Daughter Of Shri Sukh Dev
Choudhary, Wife Of Shri Ram Manohar, Aged About 37
Years, Resident Of G-2, Aashiyana Complex, Sunder Van,
Sikar, District Sikar
91. Ekta Meena, Daughter Of Shri Rohitashaw Meena, Aged
About 36 Years, Resident Of 3/7, Civil Line, Kishore
Nagar, Rajsamand, District Rajsamand
92. Prem Lata, Daughter Of Shri Lichhaman Ram, Aged About
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36 Years, Resident Of Ward No. 19, Village And Post
Rajandeshar, Tehsil Ratangarh, District Churu
93. Ashok Kumar Garg, Son Of Shri Basant Kumar Garg, Aged
About 39 Years, Resident Of New Abadi, Railmagra, Tehsil
Railmagra, District Rajsamand
94. Jagdish Chandra Salvi, Son Of Shri Devi Lal Salvi, Aged
About 34 Years, Resident Of Village Chouthpura, Post
Anooppura, Tehsil Bhupasagar, District Chittorgarh
95. Dharm Raj Khatik, Son Of Shri Modu Ram Khatik, Aged
About 32 Years, Resident Of Dadabari, Bhilwara, District
Bhilwara
96. Bhupendra Kumar Marodia, Son Of Shri Babu Lal Marodia,
Aged About 37 Years, Resident Of Dhani Jodhawali,
Village And Post Gadrata, Tehsil Khetari, District
Jhunjhunu
97. Chhotu Ram Gurjar, Son Of Shri Sona Ram Gurjar, Aged
About 45 Years, Resident Of Village Gonakasar, Post
Nayabash, Via Samod, Tehsil Shahpura, District Jaipur
98. Priyanka Gurjar, Daughter Of Shri Babu Lal Gurjar, Aged
About 28 Years, Resident Of Badshah Gali, Gurjarpura,
Nathdwara, District Rajsamand
99. Shanti Lal Khatik, Son Of Shri Lehari Lal Khatik, Aged
About 41 Years, Resident Of Kalalwati, Rajsamand District
Rajsamand
100. Seema Kumari Meena, Daughter Of Shri Chiranji Lal
Meena, Aged About 28 Years, Resident Of Village
Dudupura, Post Kishorpura, Tehsil Sapotara, District
Karauli
101. Poonam Dagar, Daughter Of Shri Mahender Singh, Aged
About 38 Years, Resident Of Choudhary Colony Ward No.
19, Chirawa, District Jhunjhunu
102. Manoj Kumar, Son Of Shri Hari Ram, Aged About 37
Years, Resident Of Village Gungara, Post Piprali, Tehsil
And District Sikar
103. Prhlad Rathi, Son Of Shri Pappu Ram Rathi, Aged About
29 Years, Resident Of Village And Post Basai Jogiyan,
Tehsil Thanagaji, District Alwar
104. Fatima Rizvi, Daughter Of Shri Usman Gani Khan, Aged
About 30 Years, Resident Of Village And Post Delwara,
Tehsil Nathdwara, District Rajsamand
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105. Narbada Bunker, Daughter Of Dr. Mangi Lal Bunkar, Aged
About 30 Years, Resident Of Village Kunwariya, Tehsil
Rajsamand, District Rajsamand
106. Mohammad Anis, Son Of Shri Mohammad Ali, Aged About
29 Years, Resident Of Ambedkar Marg, Pinaro Ki Masjid
Ke Pass, Bhinder, Tehsil Bhinder, District Udaipur
107. Reena Nandwana, Wife Of Yogesh Nandwana, Daughter
Of Chandra Prakash Nandwana, Aged About 37 Years,
Resident Of Ashirwad Cottage, Nandwana Vas, Rajnagar,
Distt. Rajsamand
108. Rajkesh Meena, Son Of Shri Shrikishan Meena, Aged
About 39 Years, Resident Of Kalaran Ka Pura, Post Kheda,
Tehsil Hindoun, Distt. Karouli
109. Om Prakash Jeengar, Son Of Shri Suresh Chandra
Jeengar, Aged About 33 Years, Resident Of Village Kuraj,
Tehsil Railmagra, Distt. Rajsamand
110. Ramveer Singh Gurjar, Son Of Shri Bhagoli Ram, Aged
About 29 Years, Resident Of Village Patkatara, Post
Jagdishpura, Teshil Todabhim, Distt. Karauli
111. Raj Kunwar Meena, Son Of Shri Badri Prasad Meena, Aged
About 31 Years, Resident Of Village Mahukhurd, Tehsil
Baswa, District Dausa
112. Om Prakash Verma, Son Of Shri Bhanwar Lal Verma,
Aged About 37 Years, Resident Of Village Dungar Ka Bas,
Post Karansar, Via-Rainwal, Tehsil Kishangarh, Rainwal,
District Jaipur
113. Pinky Meena, Daughter Of Babu Lal Meena, Aged About
29 Years, Resident Of Village And Post Achadi, Tehsil
Bashwa, District Dausa
114. Shanker Lal Verma, Son Of Shri Jagdish Prasad Verma,
Aged About 42 Years, Resident Of Village Mohanpura,
Post Doongri Klan, Tehsil Renwal, Distt. Jaipur
115. Sohani Yadav, Daughter Of Jagdish Prasad Yadav Wife Of
Shri Ram Prasad Yadav, Aged About 28 Years, Resident Of
Village Sanswant Ka Bas, Tehsil Kishangarh, Renwal,
Distt. Jaipur
116. Dhanraj Rebari, Son Of Shri Chhoga Lal Rebari, Aged
About 31 Years, Resident Of Village Bhakliya, Post Jitiyan,
Tehsil Kotari, Distt. Bhilwara
117. Brahama Nand Meena, Son Shri Heera Lal Meena, Aged
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About 28 Years, Resident Of Village And Post Vijayghar
Tehsil Hindoli, Distt, Bundi
118. Rekha Regar, Daughter Of Shri Roshan Lal Regar, Aged
About 29 Years, Resident Of 367, Regar Mohalla, Mohi,
Rajsamand
119. Balkishan Meena, Son Of Shri Hari Ram Meena, Aged
About 29 Years, Resident Of Village And Post Godiya
Mehar, Tehsil Chhabra, District Baran
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Elementary Education, Government Of Rajasthan,
Government Secretariat, Jaipur
2. The Commissioner And Secretary, Department Of Rural
Development And Panchayti Raj Department, Government
Of Rajasthan, Government Secretariat, Jaipur
3. Director, Elementary Education, Government Of
Rajasthan, Bikaner
4. Chief Executive Officer, Zila Parishad Rajsamand
5. District Education Officer, (Headquarter), Elementary
Education, Government Of Rajasthan, Rajsamand
----Respondents
S.B. Civil Writ Petition No. 4892/2019
Dhiraj S/o Manohari, Aged About 31 Years, R/o Village And Post
Bahramda, Nadbai, District Bharatpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur
----Respondents
S.B. Civil Writ Petition No. 4965/2019
1. Rajesh Kumar Dhobi S/o Daujiram Dhobi, Aged About 39
Years, R/o Rendayal Gurjar Tehsil Vazirpur District
Sawaimadhopur (Rajasthan)
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2. Prakash Chand S/o Shankarlal, Aged About 36 Years, R/o
Badanpur Post Jajumai Tehsil Shikohabad District
Firozabad( Utterpradesh)
3. Pooja Sharma W/o Satyendra Kumar Sharma, Aged About
28 Years, R/o Shambhu Wale Hanuman Ji Ke Peeche,
Subash Nagar, Bharatpur ( Rajasthan)
4. Govind Singh S/o Shri Ram Khiladi, Aged About 34 Years,
R/o Vpo Dhadhren Tehsil Bayana District Bharatpur
(Rajasthan)
5. Mukut Bihari S/o Ramswaroop Verma, Aged About 37
Years, R/o Gogera Tehsil Weir District
Bharatpur(Rajasthan)
6. Mukhraj Meena S/o Boocha Meena, Aged About 33 Years,
R/o V And P Deevli Tehsil Weir District Bharatpur
(Rajasthan)
7. Deendayal S/o Jagmohan Singh Baghel, Aged About 40
Years, R/o Surajpole Gate, Gulab Kund, Bharatpur
(Rajathan)
8. Rajesh Kumar Meena S/o Jagdish Prasad Meena, Aged
About 35 Years, R/o Chak Kherli Gurjar, Post Halena,
Tehsil Weir District Bharatpur( Rajasthan)
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary Panchayati Raj
Department, Govt. Secretariat, Jaipur (Rajasthan)
2. Director, Elementary Education, Rajasthan, Bikaner
(Rajasthan)
3. Chief Executive Officer, Zila Parisad, Bharatpur(Rajasthan)
4. District Education Officer, Elementary Education,
Bharatpur (Rajasthan)
5. District Education Officer, Secondary-I,bharatpur
----Respondents
S.B. Civil Writ Petition No. 4990/2019
1. Narendra Singh S/o Shri Phool Singh, Aged About 36
Years, By Caste Jat, R/o Village Post Lohasan Chhota,
Tehsil Churu, District Churu (Raj.).
2. Deevan Singh Jat S/o Shri Bhanwar Lal, Aged About 34
Years, By Caste Jat, R/o Village Gangapura, Post Khari
Charnan, Tehsil Kolayat, District Bikaner
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3. Bayant Kaur D/o Shri Santu Singh, R/o H. No.-14, Satia
Farm Polytechnic Collage, Main Road, Shri Gananagar,
Shri Ganganagar, District Shri Ganganagar (Raj.).
4. Manju Bhati D/o Shri Sardool Singh Bhati, R/o H. No.
1/21, Rhb Colony, Suratgarh, District Shri Ganganagar
(Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bikaner.
----Respondents
S.B. Civil Writ Petition No. 5054/2019
1. Sushila Kumari D/o Shri Amilal, Aged About 29 Years, R/o
Vpo Kalwasia Via Dholipal, Tehsil Sadul Shahar District
Srigangangar Rajasthan
2. Kamlesh Kumari D/o Shri Imilal, Aged About 28 Years,
R/o Vpo Kalwasia Via Dholipal, Tehsil Sadul Shahar
District Srigangangar Rajasthan
3. Tarseem Kumar S/o Manohar Lal, Aged About 35 Years,
R/o Ward No.4, Near Government Senior Secondary
School, Padampur, District Srigangangar Rajasthan
4. Surjeet Singh S/o Shri Resham Singh, Aged About 39
Years, R/o Village 43, Gb Po 42 Gp Tehsil Vijay Nagar,
District Srigangangar Rajasthan
5. Manpreet Kaur D/o Shri Kulwant Singh, Aged About 34
Years, R/o 10-A, Chhoti Hari Singh, Wali Dhani, P.o. 152,
District Srigangangar Rajasthan
6. Ramandeep Kaur D/o Shri Lal Singh, Aged About 32
Years, R/o Vpo Bakhatanwali, Street Number-2, District
Srigangangar Rajasthan
7. Sumanjeet Kaur D/o Shri Gurmel Singh, R/o Ward No.10,
Kesrisinghpur Tehsil Karanpur, District Srigangangar
8. Manoj Kumar Meena S/o Shri Jagdish Meena, Aged About
30 Years, R/o Vpo Ajnoti, Tehsil And Ditrict
Sawaimadhopur Rajathan
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9. Jagdish Prasad S/o Shri Bhajanlal, R/o Bibal Rain Ka
Mohalla, Ward No.21, Rawatsar, District Hanuangarh
Rajasthan
10. Ranjeet Kumar S/o Shri Duli Chand, Aged About 34 Years,
Chak 226 Rld, Rayanwali District Srigangnagar
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department, Govt. Of Rajasthan, Secretariat
Jaipur
2. The Director, Elementary Education, Govt. Of Rajasthan
Bikaner Rajasthan
3. The District Education Officer (Hq), Elementary Education
Sriganganagar
----Respondents
S.B. Civil Writ Petition No. 5155/2019
1. Smt. Lali Meena D/o Ramjilal Meena, W/o Jaychand
Meena, Aged About 30 Years, R/o Village Khedli Kalan,
Post Dhamoon Khurd, Tehsil And District Sawai
Madhopur(Raj.).
2. Mohan Singh Meena S/o Ramkishan, Aged About 30
Years, R/o Village Nithari, Post Gogaira, Tehsil Bayana,
District Bharatpur (Raj.).
3. Ravish Kumar S/o Ramotar, Aged About 30 Years, R/o
Vpo Singhada, Tehsil Bayana, District Bharatpur (Raj.)
4. Harkesh Meena S/o Bhagwan Singh Meena, Aged About
27 Years, R/o Village Pipri, Pipli, Post Milakpur, Tehsil
Bayana, District Bharatpur (Raj.).
5. Kalu Ram Meena S/o Dalu Ram Meena, R/o Village
Prempura, Post Shyampura, Tehsil Lalsot, District Dausa
(Raj.).
6. Rakesh Kumar Jatav S/o Santoki Ram, Aged About 29
Years, R/o Village Nithar, Tehsil Bhusawar, District
Bharatpur (Raj.).
7. Rajpal Singh S/o Heer Singh, Aged About 30 Years, B/c
Jat R/o Village Bhauji Ki Dhani, Post Bardanau, Tehsil
Laxmangarh, District Sikar (Raj.).
8. Priti Kumari Meena D/o Hajari Lal Meena, Aged About 28
Years, R/o 3/36, Mukta Prasad Nagar, Bikaner, District
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Bikaner (Raj.).
9. Smt. Manju D/o Om Prakash, W/o Mukesh Kumar Bishnoi,
Aged About 40 Years, R/o Chak 1 M.l.k.(B), Jalwali, Tehsil
Gharsana, District Sri Ganganagar (Raj.)
10. Smt. Monika Kumari D/o Khyaliram, W/o Rajesh Verma,
Aged About 29 Years, R/o 4/352, Housing Board,
Jhunjhunu, District Jhunjhunu(Raj.).
11. Smt. Khamosh D/o Shriram Meena, W/o Mahesh Kumar
Meena, Aged About 33 Years, R/o Nursingh Chauk,
Rajnauta, Tehsil Kotputli, District Jaipur (Raj.)
12. Rajuram Meghwal S/o Kanaram Meghwal, Aged About 29
Years, R/o Meghwalo Ka Aguna Bass, Ward No.13, Vpo
Palana, District Bikaner (Raj.).
13. Devi Lal S/o Dal Singh, Aged About 29 Years, R/o Vpo
Jethwan Ka Bas, Dantru, Tehsil Laxmangarh, District Sikar
(Raj.).
14. Vikram Kaswan S/o Dan Raj Kaswan, Aged About 30
Years, R/o Village Ramjiwala, Post Bhopura, Tehsil
Raisinghnagar, District Sri Ganganagar (Raj.).
15. Hemant Kumar Persoya S/o Subhash Persoya, Aged About
24 Years, R/o Lal Bahadur Shastri Nagar, Raiway Station,
Malpura, District Tonk (Raj.).
16. Smt. Sarla Meghwal D/o Dhura Ram, W/o Surendra
Hatila, Aged About 27 Years, B/c Meghwal, R/o Behind
Manoj Dall Mill, Sarvodaya Basti, Bikaner, District Bikaner
(Raj.).
17. Smt. Sharda Lekhala D/o Shri Jiyaram Lekhala, W/o
Mahendra Kumar, Aged About 27 Years, B/c Meghwal R/o
Behind Vijaya Bank, Amarsinghpura, District Bikaner
(Raj.).
18. Radha Kumari D/o Shri Hanuman Prasad, W/o
Ghanshyam Bandra, Aged About 26 Years, B/c Meghwal
R/o Meghwalo Ka Mohalla, Chandasar, District Bikaner
(Raj.)
19. Mohammad Nasim S/o Mohmmad Ilyas, Aged About 34
Years, R/o Pathredi, Post Tapukada, Tehsil Tijara, District
Alwar (Raj.).
20. Ankur Meena S/o Mordhvaj Meena, Aged About 32 Years,
R/o V/p Siswali, Tehsil Mangrol, District Baran (Raj.).
21. Lokesh Kumar Meena S/o Top Singh Meena, Aged About
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27 Years, R/o Village Chordi, Post Sainthal, District Dausa
(Raj.).
22. Dhanraj Meena S/o Prabhu Lal Meena, Aged About 34
Years, R/o V/p Sakda, Tehsil Malarana Doongar, District
Sawai Madhopur (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
2. The Secretary Cum Commissioner, Panchayati Raj
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
3. The Director, Elementary Education, Bikaner (Rajasthan)
4. The District Elementary Education Officer, Bharatpur
(Raj.)
5. The District Elementary Education Officer, Bikaner (Raj.)
6. The District Elementary Education Officer, Jaisalmer (Raj.)
7. The District Elementary Education Officer, Alwar (Raj.)
8. The District Elementary Education Officer, Baran (Raj.)
----Respondents
S.B. Civil Writ Petition No. 5293/2019
Mohammad Hussain S/o Iqbal Mohammad, Aged About 34 Years,
R/o Ward No. 10, Vpo Dholipal, District Hanumangarh,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 5298/2019
1. Ram Lal Meena S/o Salma Meena, Aged About 34 Years,
R/o Village Bhadipura, Post Tamariya, Tehsil Chaksu,
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District Jaipur, Rajasthan.
2. Mahboob Ali S/o Bundu Khan, Aged About 33 Years, R/o
Village And Post Pachewar, Tehsil Malpura, District Tonk,
Rajasthan.
3. Omprakash Saini S/o Ramniwas Saini, Aged About 32
Years, R/o Vpo Chandsen, Tehsil Malpura, District Tonk,
Rajasthan.
4. Gopal Mali S/o Kailash Chandra Mali, Aged About 31
Years, R/o Village Hamiriya, Post Ranoli, Tehsil Peeplu,
District Tonk, Rajasthan.
5. Pushplata Meena D/o Babu Lal Meena, Aged About 27
Years, R/o Meeno Ka Mohalla, Village And Post Lawa,
Tehsil Malpura, District Tonk, Rajasthan.
6. Dinesh Kumar Bohra S/o Prem Chand Verma, Aged About
35 Years, R/o Village And Post Chandsen, Tehsil Malpura,
District Tonk, Rajasthan.
7. Shamim Bano D/o Rasool Mohammed, W/o Shri Imran
Tak, Aged About 30 Years, Resident Of 553, Deshwali
Mohalla, Village Devgaon, Tehsil Kekri, Distt. Ajmer,
Rajasthan.
8. Shiv Ratan Choudhary S/o Jagpal Singh, Aged About 36
Years, R/o Village Naner, Tehsil Peeplu, District Tonk,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Secretary Cum Commissioner, Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur.
3. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
4. The Joint Director, School Education Department, Ajmer
Division, Ajmer.
5. The District Education Officer (Primary), Tonk.
6. The Chief Executive Officer, Zila Parishad, Tonk.
7. The Chief Block Education Officer, Panchayat Samiti
Malpura, District Tonk.
8. The Paden Elementary Education Officer (P.e.e.o.), Govt.
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Sr. Secondary School, Pachewar, Panchayat Samiti
Malpura, District Tonk.
9. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Dholi, Panchayat Samiti Malpura,
District Tonk.
10. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Chainpura, Panchayat Samiti
Malpura, District Tonk.
11. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Chandsen, Panchayat Samiti
Malpura, District Tonk.
12. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Sindholiya, Panchayat Samiti
Malpura, District Tonk.
13. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Pachewar, Panchayat Samiti
Malpura, District Tonk.
14. The Paden Elementary Education Officer (P.e.e.o.), Govt.
Sr. Secondary School, Kadila, Panchayat Samiti Malpura,
District Tonk.
----Respondents
S.B. Civil Writ Petition No. 5980/2019
Sushil Kumar Yogi S/o Ram Kishor Yogi, Aged About 31 Years,
R/o Village Maharajpura, Post Pathena, Tehsil Bhusawar, District
Bharatpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Dausa.
----Respondents
S.B. Civil Writ Petition No. 6740/2019
1. Kamal Gochar S/o Dinesh Chandra Gochar, Aged About 31
Years, R/o Village Kamolar, Tehsil Sangod, District Kota
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(Raj.).
2. Mohammad Alim S/o Mohammad Salim, Aged About 34
Years, R/o Old Gadi Adda, Mangrol Road, Baran, District
Baran (Raj.).
3. Ashok Kumar S/o Ramnath, Aged About 29 Years, B/c
Bairwa, R/o Vpo Badgaown, Tehsil Anta, District Baran
(Raj.).
4. Satyanarayan Meena S/o Dayaram Meena, Aged About 29
Years, R/o Village Rooppura, Post Ajanawar, Tehsil
Chhipabarod, District Baran (Raj.).
5. Manoj Kumar Yadav S/o Dataram Yadav, Aged About 33
Years, R/o Village Baharam Ka Bas, Post Rampur, Tehsil
Bansur, District Alwar (Raj.).
6. Dinesh Kumar Mehara S/o Rampal Mehara, Aged About
29 Years, R/o Vpo Mandola (Chaper), Tehsil And District
Baran (Raj.).
7. Smt. Afsana Khan D/o Abdul Sattar Khan, Aged About 35
Years, R/o H. No. 32, Ekta Nagar, Near Holly Family
Hospital, Devli Arab Road, Borkheda, Kota, District Kota
(Raj.).
8. Radhe Shyam Mehra S/o Badri Lal Mehra, Aged About 29
Years, R/o Meharo Ka Mohalla, Vpo Koyla, Tehsil And
District Baran (Raj.).
9. Mahaveer Nagar S/o Raghunath Nagar, Aged About 35
Years, R/o Vpo Khedli, Tehsil Kishanganj, District Baran
(Raj.).
10. Trilok Chandra Chakrawarti S/o Prabhulal Chakrawarti,
Aged About 33 Years, R/o Sati Chowk, Kumharo Ka
Mohalla, V/p Siswali, Tehsil Mangrol, District Baran (Raj.)
11. Ashok Kumar Suman S/o Babulal Suman, Aged About 30
Years, B/c Mali, R/o Banpur, Post Kharkhad Ramlothan,
Tehsil Atru, District Baran (Raj.).
12. Mukesh Chandra Sharma S/o Kalyan Prasad Sharma,
Aged About 36 Years, R/o Vpo Didwana, Tehsil Lalsot,
District Dausa (Raj.).
13. Mamta Narania D/o Pooran Chand Narania, Aged About
37 Years, W/o Rajkumar Maurya, R/o 190, Khavarani Ji
Road Par, Raigar Mohalla, Kharkara, Tehsil
Jamwaramgarh, District Jaipur(Raj.)
14. Anil Kumar S/o Kana Ram, Aged About 34 Years, B/c Jat,
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R/o Vpo Sahajusar, Tehsil And District Churu(Raj.)
15. Jaishree Goswami D/o Chandra Kant Puri, Aged About 32
Years, R/o Vpo Kasba Shahar, Tehsil Nadoti, District
Karouli(Raj.)
16. Naresh Kumar Meena S/o Chheetar Mal Meena, Aged
About 29 Years, R/o Vpo Fatehpura (Bhomiyan), Tehsil
Khandela, District Sikar (Raj.)
17. Mahendra Kumar Maan S/o Ramji Lal Maan, Aged About
29 Years, R/o Dhani Manawali, Todi Manoharpur, Tehsil
Shahpura, District Jaipur (Raj.)
18. Seema Devi D/o Ghanshyam, R/o Plot No.310, Nirmal
Vihar, Dadi Ka Phatak, Benad Road, Jhotwara, District
Jaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
2. The Secretary Cum Commissioner, Panchayati Raj
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
3. The Director, Elementary Education, Bikaner (Rajasthan)
4. The District Elementary Education Officer, Baran (Raj.)
5. The District Elementary Education Officer, Bikaner (Raj.)
6. The District Elementary Education Officer, Dholpur (Raj.)
7. The District Elementary Education Officer, Karouli (Raj.)
8. The District Elementary Education Officer, Bundi (Raj.)
9. The District Elementary Education Officer, Bharatpur(Raj.)
----Respondents
S.B. Civil Writ Petition No. 6833/2019
Prabhu Lal Meena S/o Gopal Meena, Aged About 38 Years, R/o
Village-Janki Ballabhpura, Post-Kathmana, Tehsil-Piplu, District
Tonk At Present Posted As Teacher Grade-Iii (Level-I) At Govt.
Upper Primary School-Bichupadi, Block-Niwai District-Tonk-
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
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Secretary, Govt. Secretariat-Rajasthan, Jaipur.
2. The Director Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan Bikaner
3. District Education, Officer, (Primary), Tonk.
----Respondents
S.B. Civil Writ Petition No. 7498/2019
1. Harimohan Meena S/o Kailash Chand Meena, Aged About
28 Years, R/o Vpo Hudla, Tehsil Mahawa, District Dausa,
Rajasthan.
2. Shivkesh Meena S/o Ram Gopal Meena, Aged About 34
Years, R/o Village Tajpur, Post Chhawa, Tehsil
Gangapurcity, District Sawaimadhopur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primeay), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 7983/2019
Mukesh Kumar Meena S/o Jamna Lal Meena, Aged About 27
Years, R/o-Village-Amli-Devliya, Tehsil-Dooni, District-Tonk At
Present Posted At Teacher Grade-Iii (Level-I) At Govt. Upper
Primary School-Chandli Ki Jhopdiya, Block-Deoli, District-Tonk-
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Govt. Secretariat-Rajasthan, Jaipur.
2. The Director Primary Education Department And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. District Education Officer (Primary), Tonk.
----Respondents
S.B. Civil Writ Petition No. 11230/2019
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Manoj Kumar S/o Shri Devisingh, Aged About 33 Years, B/c Mali,
R/o Delhi Gate, Deeg, Tehsil Deeg District Bharatpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Primary Education Department, And
Panchayati Raj (Primary Education) Department,
Rajasthan, Bikaner.
3. The District Education Officer (Primary), Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 12195/2019
1. Rajni Jhurani D/o Rupchand Jhurani, Aged About 40
Years, R/o H.no. 334/25, Ashaganj, Ajmer.
2. Devendra Kumar Sharma S/o Shri Nand Kishore Sharma,
R/o Aam Ka Talab, Shakti Nagar, Nakamdar, Gulabbari,
Ajmer, Rajasthan.
3. Devendra Singh Sisodiya S/o Shri Jagdish Singh Sisodiya,
R/o Near Railway Line, Aam Ka Talab, Shakti Nagar,
Ajmer, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Education
Secretary, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
2. The Secretary Cum Commissioner, Panchayati Raj
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan)
3. The Director, Elementary Education, Bikaner (Rajasthan)
4. The District Elementary Education Officer, Ajmer (Raj.)
----Respondents
For Petitioner(s) : Mr. R.P. Saini, Mr. Vigyan Shah with
Mr. Rajaram Choudhary, Mr. Akshit
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Gupta, Mr. S.S. Solanki, Mr. Pradeep
Mathur with Ms. Sushila Kalwania,
Mr. Ashindra Gautam, Mr. M.S.
Kharra, Mr. Rakesh Kumar Saini, Mr.
R.D. Meena, Mr. Sandeep Garssa, Mr.
Pawan Kumar, Mr. Atul Kumar Jain,
Mr. S.N. Kumawat, Mr. Yogendra
Singh, Mr. T.C. Vyas, Mr. Ganesh
Chaturvedi
For Respondent(s) : Mr. C.L. Saini, AAG with Mr. Bharat
Saini, Addl. G.C.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
13/08/2019
In all these matters, identical controversy has been raised,
therefore, these petitions are decided by this common order
treating the lead case being SB Civil Writ Petition No. 3063/2019.
The petitioner has claimed for the following relief:-
"i) Issue an appropriate writ, order or direction in the
nature thereof thereby the impugned order dated
01.02.2019 (Annex.12) be declared and same be
quashed and set aside.
ii) Issue an appropriate writ, order or direction in the
nature thereof thereby, the respondents be not to
reduce the present salary of the petitioner from
Rs.44,460/- to 23,700/- in pursuance of order dated
01.02.2019.
iii) Issue an appropriate writ, order or direction in the
nature thereof thereby direct the respondents not to
make any recovery from the salary of the petitioner in
the garb of impugned order of recovery dated
01.02.2019
iv) Issue an appropriate writ, order or direction in the
nature thereof thereby respondents may kindly be
directed to comply with their own order No. 18/1993
dated 26.11.2018 (Annex.10) and further not to
withdraw the benefits of seniority, notional benefits and
other monetary benefits already granted to the
petitioner.
v) Pass any other appropriate order which this Hon'ble
Court may deem fit, just and proper in the facts and
circumstances of the case in favour of the petitioner.
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vi) Cost of the writ petition be also awarded in favour
of the petitioner."
The present dispute arises out of the recruitment process
initiated by the Panchayat Raj Department in the year 2012-2013
for the post of Teacher Grade-III. The petitioners being eligible,
participated in the selection process in question and were
consequentially given appointments. Counsel for the petitioner has
shown the judgment passed by this Court in the matter of Dal
Chand Jat Vs. State of Rajasthan and Ors.:SB Civil Writ Petition
No. 19924/2017 delivered on 13.11.2017, in which the judgment
of Hemlata Shrimali & ors. Vs. State of Rajasthan and Ors. has
been followed. Learned counsel has next taken this Court to the
judgment of Hemlata Shrimali passed by this Court in SB Civil Writ
Petition No. 3247/2015 decided on 01.04.2015 and operative
portion of the said order reads as follows:
"10. The learned counsels for the petitioners have not
disputed the above stated facts mentioned in the reply
filed by the respondents. They have also not disputed
that as per the decision of the Division Bench which is
under challenge before the Supreme Court, the
petitioners are not eligible to be considered for the posts
of Teacher Gr.III (Level I and II), they having possessed
less than 60% marks in RTET. In the opinion of the
Court, the respondents therefore were justified in issuing
the press notes calling only those candidates who had
secured 60% or more marks in RTET, for verification of
the documents.
11. It is pertinent to note that the respondents have
prepared the merit lists in question for the appointment
on the post of Teacher Gr.III(Level I and II) for various
subjects, subject to the final outcome of the SLP, which
is pending before the Apex Court, and accordingly have
also reserved the posts for the candidates falling in
above stated category 'Y' and 'Z', at the relevant place in
the merit list, securing their rights, if the decision of the
Apex Court ultimately is found to be beneficial to them.
12. In view of the above, it is directed that the
respondents shall be at liberty to proceed further with
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the selection and appointment of those meritorious
candidates, who have secured 60% or more marks in
RTET, which appointments will be subject to the final
outcome of the decision of the Apex Court in SLP
No.23178-23182/2013. It is clarified that if the
candidates belonging to the 'Y' and 'Z' categories stated
hereinabove are found eligible as per the decision of the
Apex Court in SLP referred above, they shall be given
notional benefits including the benefit of seniority, but
not the monetary benefits.
13. With the above stated directions, all the petitions
stand disposed of. By this order, the stay applications
and other pending application, if any also stand disposed
of. A copy of this order be placed in each connected
files."
Counsel for the petitioner has also drawn attention of this
Court to the order passed by this Court in the case of Leela Ram
Parmar and Ors. Vs. The State of Rajasthan and Ors., decided on
24.05.2017, the relevant part of which reads thus:
"Undeniably, the petitioners have already been accorded
appointment. However, State-respondents have declined
seniority and other benefits to the petitioners from the
date the petitioners became entitled on account of
revision of the result while candidates lower in merit to
the petitioners have been accorded those benefits. Thus,
the petitioners have claimed benefit of pay fixation and
seniority on notional basis from the date juniors to the
petitioners, have been accorded in the same recruitment
process of the year 2013.
Accordingly, the State-respondents are directed to extend
the benefit of pay fixation and seniority on notional basis
to the petitioners from the date junior(s) to the
petitioner(s) has/have been accorded with reference to
the same recruitment process of the year of 2013."
Counsel for the petitioner thus raised a limited contention
that State respondents were under legal obligation to extend the
benefit of pay fixation and seniority on notional basis to the
petitioners from the date, the similarly situated persons selected
in the same recruitment process of the year 2012-13 have been
granted.
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(61 of 65) [CW-3063/2019]
Counsel for the petitioner has demonstrated to this Court on
the strength of the aforesaid judgment that all the three
categories of candidates which are named 'X', 'Y' and 'Z' wherein
category `X' obtained 60% marks or above marks in TET
Examination, category 'Y' candidate secured 55% marks or above
but less than 60% marks and 'Z' category of candidates treated
pass in TET Examination (2011-2012) on the basis of order dated
23.03.2011, issued by the State Government although having not
secured 55% marks (secured less than 55% marks) have been
found to be eligible as per the law laid down by Apex Court, and
therefore, they are entitled to all the benefits notionally, including
seniority but not the monetary benefits. Counsel for the petitioner
has also drawn attention of this Court to the judgment of Gopal Kumawat Vs. State of Rajasthan & Ors: DB Civil Writ Petition No. 2963/2007 decided on 29.07.2015, relevant part of which is reproduced hereinbelow for ready reference:
"33. We find the practice of payment of fixed remuneration without any allowances and benefit of increments to the probationers, who were appointed after adopting the regular selection process, on substantive posts, or even after following the selection process on adhoc basis, as well as all those employees who are appointed on substantive posts, to be wholly illegal and arbitrary, and pernicious practice of forced labour.
34. We find no justification for the State Government, to adopt the practice of paying fixed remuneration to the probationers, which is not prevalent, either in the Central Government, or in any other States in the country. The Government of Rajasthan has adopted this evil practice of forced labour for its employees, taking advantage of the attraction of the Government service. The Notifications dated 13.03.2006, amending the Rules, are thus, declared to be unconstitutional, being violative of Article 14, 16, 21, 23 and 38 of the Constitution of India, and against the conscience of the Constitution of India.(Downloaded on 29/08/2019 at 11:48:28 PM)
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35. The writ petition is allowed. The Notification dated 13.03.2006, amending the Rajasthan Service Rules, 1951, and the Notification of the same date i.e. 13.03.2006, amending the Rajasthan Civil Services(Revised Pay Scale) Rules, 1998- Fixed remuneration to probationer trainees, are hereby quashed. The State-respondents are directed to pay the entire differential amount of regular pay scale and allowances to the petitioner, after deducting the amount of fixed remuneration paid to him during the period of probation.
36. Now since by this judgment, we have declared the Notification dated 13.03.2006, amending the Rajasthan Service Rules, 1951, and the Notification of the same date i.e. 13.03.2006, amending the Rajasthan Civil Services(Revised Pay Scale) Rules, 1998- Fixed remuneration to probationer trainees, to be unconstitutional and consequently quashed the same, we direct that the State Government shall, pay to all its employees, appointed on regular or adhoc basis under the statutory Rules on substantive posts, except the employees appointed on contract, daily rated or work charged employees, regular pay in time scale along with all allowances including Special Pay, Dearness Pay, Dearness Allowance, House Rent Allowance, City Compensatory Allowance, Non-Practicing Allowance, Non-Clinical Allowance. Rural Allowance, Project Allowance, Mess Allowance, Washing Allowance or any other allowance, as are admissible to a confirmed employee in the same department. The payment of these allowances will not be dependent upon the period of probation, or successful completion of the period of probation. The probationer trainees will also be entitled to deductions towards General Provident Fund(GPF), State Insurance, and Travelling Allowance, as are admissible and payable to the regular employees. They shall also be entitled to annual grade increments for the period of probation, after confirmation and Casual Leave, as in the case of other regular employees."
The counsel for the petitioners have thereafter also submitted that any payments made in conformity with the aforesaid orders of this Court have to be sustained by the respondents themselves and the respondents cannot now at this stage go back on their stand and try to wriggle out of their commitment to give notional benefits alone. Counsel for the petitioner has shown the order dated 26.11.2018 in which the (Downloaded on 29/08/2019 at 11:48:28 PM) (63 of 65) [CW-3063/2019] respondents have decided that all the benefits of pay fixation and seniority have to be given notionally and the actual payment shall be given only from the date of joining.
Learned counsel for the State-respondents Mr. C.L. Saini, AAG, has vehemently opposed the submissions and submits that Rule 8 of the Rajasthan Service Rules, 1951 (for short 'RSR Rules') provides for a probation of two years on fixed remuneration and thereafter minimum of pay scale is allowed for the persons whose probation training is completed.
Rule 8 of RSR reads thus:
"8. Notwithstanding anything contained in any rules all appointments in Government service on or after 20.1.2006 shall be made as a probationer trainee for a period of 2 years and during the period of probation training, he/she will be paid fixed remuneration at such rates as may be prescribed by the Government from time to time. After successful completion of probation training he/she will be allowed minimum pay in the pay scale of the post and the period of probation training shall not count for grant of annual grade increment(s)."
Counsel for the respondents has also taken us to Rule 24 of RSR Rules in which it is envisaged that the pay of an employee shall not exceed as to pay of the post. Rule 24 reads thus:
"24. Pay not to exceed pay of the post--A person appointed in Government service to a post on a time scale of pay shall draw as initial pay the minimum of the scale or at such stage as may be prescribed or approved by the Government provided it shall not exceed the pay sanctioned by the competent authority for the post held by him. No special or personal pay shall be granted to a Government servant without the sanction of Government."
Counsel for the respondents has strenuously harped on the issue that under no circumstances, actual payment can be made to the petitioners for the period they have not rendered any (Downloaded on 29/08/2019 at 11:48:28 PM) (64 of 65) [CW-3063/2019] services and actual payment would be applicable to the petitioners only from the date of joining. Counsel for the respondents further submits that the probation period of two years has to be taken into consideration while computing benefits to the petitioners.
After hearing counsel for the parties and perusing record of the case, this Court finds that the purport of the case law mentioned above are that the petitioners, who were equally entitled and eligible to be appointed on the post of Teacher Gr.-III where out of advertisement of 2012-2013 at level I and level II for various subjects are to be treated at par with each other. The discrimination on account of joining duties due to various bone of contentions relating to eligibility and qualifications have been nullified by aforesaid judgments, including in the case of Hemlata Shrimali (supra) and since all the candidates who are now found eligible and as per existing case law and the judgments of the Apex Court, they have to be treated at par with each other. There cannot be any doubt regarding expressions made by this Court in the previous litigation that these all the petitioners who stand in merit and who have qualified 2012-2013 recruitment for the post of Teacher Grade-III would be entitled for the notional benefits for the purpose including pay fixation and seniority from the date their equivalent or lesser merit person in that phase of recruitment was given such benefits. This Court also finds that focal averment raised by the respondents that no monetary benefits can be accorded to the petitioners for the period when they were not actually discharging services, is also a consistently answered in the precedent of law laid down by this Court. Thus, taking strength from the same precedent of law as cited by counsel for the parties, these petitions are disposed off with a (Downloaded on 29/08/2019 at 11:48:28 PM) (65 of 65) [CW-3063/2019] direction to the respondents that petitioners shall be paid the notional benefits, including benefits of seniority and pay fixation from the stage when the appointment of persons at the same or lesser merit were appointed. However, no monetary benefits where the petitioners not having discharged actual services would be payable.
Needless to say that any notional fixation or any notional benefits which has resulted into current payment and current position where the petitioners are discharging their services, shall not be recovered and shall be continued to be paid.
In view of the aforesaid, it is directed that no recovery in line with the aforesaid observations be made from the petitioners.
A copy of this order be placed in each of the file.
(PUSHPENDRA SINGH BHATI),J BRIJ MOHAN GANDHI /77/68-123 (Downloaded on 29/08/2019 at 11:48:28 PM) Powered by TCPDF (www.tcpdf.org)