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State of Haryana - Section

Section 62 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

62. Open drains to be provided for buildings not within 30 metres of a municipal drain.

- As far as practicable buildings with this description shall be drained by the open drain in accordance with the provisions hereafter contained :-
(1)The house drain if open, shall discharge by means of a 15 cm. by 15 cm. stoneware gully trap into the cesspool.
(2)All cesspools shall be closely covered and fitted with a cast iron airtight frame and cover, provided with adequate means of ventilation.
(3)All cesspools shall be provided with adequate means of access for cleaning each manhole being fitted with suitable airtight cast iron frame and cover.