Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Haryana - Subsection

Section 62(1) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(1)The house drain if open, shall discharge by means of a 15 cm. by 15 cm. stoneware gully trap into the cesspool.