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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)When a passage way is adjacent to an open conveyer, a clearance of at least 90 centimetres shall be provided between the inner edge of the walkway and the conveyer.