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Union of India - Section

Section 17 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

17. Working of the license harbor craft at night and in bad weather

(a)No licensed harbor craft shall ply in the outer roads.
(i)Between the hours of 6.00 p.m and 6.00 a.m without the previous permission of the Deputy Conservator.
(ii)When a storm warning indicating bad weather or high seas is displayed from the Port flag staff.
(b)When the signal referred to in sub clause (ii) of clause (a) is hoisted at the Port Flag staff, all harbor crafts plying in the outer roads shall returned to the inner harbor at once and shall not be proceed to the outer roads without the special permission of the Deputy Conservator until the signal is hauled down.