Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

(a)No licensed harbor craft shall ply in the outer roads.
(i)Between the hours of 6.00 p.m and 6.00 a.m without the previous permission of the Deputy Conservator.
(ii)When a storm warning indicating bad weather or high seas is displayed from the Port flag staff.