Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(1) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960 (1)This Act may be called the Salaries and Allowances of Members of the Jammu and Kashmir State Legislature Act, 1960.
