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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(5) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(5)
(i)There shall be a Dean of each Faculty appointed by the Vice-Chancellor, by rotation, in the manner prescribed in the Statutes, for a term of two years from amongst the Heads of University Departments of the Faculty concerned at the end of which he shall not be eligible for re-appointment unless there is only one such Head of University Department in the Faculty :
Provided that where there is no Head of University Department of a Faculty, the Principal of a College maintained by Government or the University, in which instruction is imparted in any subject of the Faculty shall be appointed Dean of that Faculty and where there are more such Principals than one the appointment shall be made by rotation in the manner prescribed by the Statutes :Provided further that where there is no such college as is referred to in the first proviso, the provisions of the said proviso shall apply to the Principal of an affiliated college in which instruction is imparted in any subject of that Faculty.
(ii)The Dean shall be responsible to the Vice-Chancellor for post-graduate teaching and research.