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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(5)(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(i)There shall be a Dean of each Faculty appointed by the Vice-Chancellor, by rotation, in the manner prescribed in the Statutes, for a term of two years from amongst the Heads of University Departments of the Faculty concerned at the end of which he shall not be eligible for re-appointment unless there is only one such Head of University Department in the Faculty :