Himachal Pradesh High Court
Sher Singh @ Nittu vs . State Of H.P. on 13 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Sher Singh @ Nittu Vs. State of H.P. .
Cr. Appeal No. 99 of 2020 13.07.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellants.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma and Ms. Sharmila Patial, Additional Advocates General with Ms. Priynka Chauhan, Deputy Advocate General, for the respondents State.
As prayed for, list on 03.08.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge July 13, 2023 (guleria) ::: Downloaded on - 14/07/2023 20:33:38 :::CIS