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Himachal Pradesh High Court

Sher Singh @ Nittu vs . State Of H.P. on 13 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Sher Singh @ Nittu Vs. State of H.P. .

Cr. Appeal No. 99 of 2020 13.07.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellants.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma and Ms. Sharmila Patial, Additional Advocates General with Ms. Priynka Chauhan, Deputy Advocate General, for the respondents­ State.

As prayed for, list on 03.08.2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge July 13, 2023 (guleria) ::: Downloaded on - 14/07/2023 20:33:38 :::CIS