National Green Tribunal
Davinder Pal Singh vs State Of Punjab & Ors on 20 March, 2024
Item No.11 Court No. 2
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Physical Hearing with Hybrid VC Option)
Original Application No.434/2023
Davinder Pal Singh Applicant
Versus
State of Punjab & Ors. Respondents
Date of hearing: 20.03.2024
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER.
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER.
Applicant: None for the applicant.
Respondents: Mr. Aditya Dachalwal, Commissioner, MC, Patiala-
Respondent no. 2 (through VC).
Mr. Naginder Benipal Advocate for Respondent no. 3-
PPCB (through VC).
None for Respondent no. 1-State of Punjab.
Application is registered based on a letter petition received by E-mail.
ORDER
1. None has appeared for respondent no.1.
2. Reply has been filed by PPCB vide email dated 18.03.2024.
3. Mr. Aditya Dachalwal, Commissioner, Municipal Corporation, Patiala has appeared through VC and has submitted that he has recently joined as Commissioner, Municipal Corporation, Patiala about a week back and he seeks time to submit Action Taken Report. O.A No. 434/2023 Davinder Pal Singh Vs. State of Punjab & Ors.
24. Action Taken Report be filed within three months by e-mail at judicial-
[email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF.
5. List for further consideration on 16.07.2024.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM March 20th, 2024 N