Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Bihar - Subsection Section 135(1) in Bihar Minor Mineral Rules, 2017 (1)The accounts of the District Mineral Foundation shall be maintained in the form, mode and manner as may be decided by the Government.
