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State of Bihar - Section

Section 135 in Bihar Minor Mineral Rules, 2017

135. Maintenance and Audit of Accounts.

(1)The accounts of the District Mineral Foundation shall be maintained in the form, mode and manner as may be decided by the Government.
(2)The accounts of the District Mineral Foundation shall be audited in such manner as may be decided by the Government.
(3)After the audit the District Mineral Foundation shall submit the annual report to the Government.