Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The National Commission For Protection Of Child Rights Rules, 2006 (2)They shall come into force on the date on which the Commissions for Protection of Child Rights Act, 2005 (4 of 2006) shall come into force.
