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Union of India - Section

Section 1 in The National Commission For Protection Of Child Rights Rules, 2006

1. Short title and commencement.-(1) These rules may be called The National Commission for Protection of Child Rights Rules, 2006.

(2)They shall come into force on the date on which the Commissions for Protection of Child Rights Act, 2005 (4 of 2006) shall come into force.