Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Registration Act, 1908 (1)The [State Government] [Substituted by A.O.1950, for "Provincial Government" .] may also appoint officers, to be called Inspectors of Registration offices, and may prescribe the duties of such officers.
