Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Tamilnadu - Subsection Section 75(2)(a) in Tamil Nadu Pension Rules, 1978 (a)If the family pension is payable in his circle of audit, the Audit Officer shall prepare the Pension Payment Order.