(2)(a)If the family pension is payable in his circle of audit, the Audit Officer shall prepare the Pension Payment Order.(b)The payment of family pension shall be effective from the date following the date on which the payment of provisional family pension ceased.(c)Arrears of family pension, if any in respect of the period for which family pension was drawn and disbursed by the Head of Office shall also be authorised by the Audit Officer.
