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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3)(d) in The Bangalore Metro Railway (General) Rules, 2011

(d)if the work cannot be completed within the allotted time, the person to whom permission has been given under clause (a), shall inform the Traffic Controller before the expiry of the time he has been allotted and agree with the Traffic Controller for an extension of time and the institution of an Engineer's Possession; and