Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(4) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (4)see that no wasteful or unnecessary expenditure is incurred From the Market Committee Fund and all dues to the Government are paid promptly;
