Section 12 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
12. Powers and functions of the Chairman.
- Subject to the provisions of the Act and rules, the Chairman shall-(1)convene and conduct the meeting of the market committee including subcommittee and special committee;(2)inspect the transaction of business in the office, markets, etc. with a view to see that they are administered properly and serve the agriculturists efficiently and issue inspection notes and report to the committee on the defects observed and improvements deemed necessary;(3)conduct periodical review of various work, schemes, etc., with a view to improve the functioning of markets;(4)see that no wasteful or unnecessary expenditure is incurred From the Market Committee Fund and all dues to the Government are paid promptly;(5)plan and execute general or special propaganda regarding ameliorative work of market committee and markets; and(6)plan for the rational development of markets.
