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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(2) in The Najafgarh Marketing Committee Bye-Laws, 2004

(2)The executive sub-committee shall prepare the annual budget estimates for sanction by the Committee, recommend budget appropriation and also make recommendations of any type of amendments to the budget proposals; from time-to-time to the Committee.