Himachal Pradesh High Court
Lac, Hpseb & Another vs . Rupinder Dhalta & Others on 2 June, 2023
Author: Virender Singh
Bench: Virender Singh
LAC, HPSEB & Another Vs. Rupinder Dhalta & Others .
CMP No.12298 of 2022 in RFA No.368 of 2016 02.06.2023 Present: Mr. Raman Ravi Verma, Advocate, vice Mr. Vivek Negi, Advocate for the appellants/non-applicants. Mr. Devinder Chauhan Jaita, Advocate for respondents No.1, 2 and 4.
Mr. Y.P. Sood, Advocate for respondent No.3.
Reply is stated to have been filed in the Registry. However, the same is not on record. Registry is directed to trace the same and place it on record, before the next date of hearing.
List on 23rd June, 2023.
(Virender Singh) Judge June 02, 2023(ps) ::: Downloaded on - 03/06/2023 20:32:02 :::CIS