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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(1)(c) in The Orissa Hindu Religious Endowments Rules, 1959

(c)the post of an Accountant or Assistant Accountant unless he has passed a recognised examination in Accountancy or possesses the Government diploma in Accountancy or other equivalent qualification;