Section 79(1) in The Orissa Hindu Religious Endowments Rules, 1959
(1)No person shall be eligible for appointment to-(a)the post of Secretary unless he is at least graduate and possesses sufficient experience in the management of an office for at least 5 years;(b)the post of an Inspector unless he has passed at least the Intermediate Examination in Arts or Science or Commerce;(c)the post of an Accountant or Assistant Accountant unless he has passed a recognised examination in Accountancy or possesses the Government diploma in Accountancy or other equivalent qualification;(d)the post of a Stenographer or a Typist unless he is at least a Matriculate and has passed the Shorthand and Typewriting or the Typewriting Examination, as the case may be;(e)the post of an Assistant unless he has passed at the Matriculation Examination;(f)any other post in "superior service" unless he is at least a passed Matriculate.
