Section 25(3)(d) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3)(d) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(d)of the senior posts thus determined, the number of cadre posts of Superintending Engineers and above shall be determined from time to time by the Administrative Department, in consultation with the Finance Department. All other senior cadre posts shall be in the rank of Executive Engineer :

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 25(3)(d) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995