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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Assam - Subsection

Section 81(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)In every Group Housing Scheme in a plot of minimum 4000 sq.m. at least 10% of the total units each shall be set apart and developed for EWS dwelling units with maximum plinth area of 34 sq.m. and for LIG dwelling units with max. plinth area of 48 sq.m. respectively.