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Union of India - Section

Section 165 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

165. Stability .-(1) The licensee, the lessee, or as the case may be, the operator shall ensure that floating facilities are in accordance with the requirements contained in the applicable standards concerning stability, water tightness and watertight and weather tight closing means on mobile offshore units.

(2)There shall be weight control systems on floating facilities, which shall ensure that weight, weight distribution and centre of gravity are within the design assumptions and equipment and structural parts shall be secured against displacements that can affect stability.