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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)There shall be weight control systems on floating facilities, which shall ensure that weight, weight distribution and centre of gravity are within the design assumptions and equipment and structural parts shall be secured against displacements that can affect stability.