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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Statistics and Economics Service Rules, 1979

(4)The cadre of the service shall consist of such numbers of permanent and temporary posts as Government may by order determine.Explanation. - It shall be competent for the Government to determine from time to time in respect of each branch of the service, the number of permanent and temporary posts to be included in that branch.