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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(c) in Bihar Education Code, 1961

(c)Staff -
(i)Are the members of the teaching staff adequate and competent to take up the different subjects and units of activities as per syllabus ?
(ii)Do they live in the school compound ?
(iii)Do they lead a community life ?
(iv)Do they take interest in social education programme in the village ?
(v)Are the teachers' service-books kept up-to-date.