Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in Fishery Rules 4. Place of sale. - The place of sale shall be the Sadar Cutcherry of the district for fisheries in the Sadar Sub-division and Sub- divisional Cutcherry for fisheries in other sub-divisions.
