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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)Subject to the provisions of sub-section (3) each Board shall consist of the following members namely:-
(i)the Head of the University Departments in the subject or each of subjects with which the Board is concerned (hereinafter in this section referred to as "the subject");
(ii)not more than ten persons nominated by the Vice-Chancellor by rotation in the manner prescribed by the Statutes from amongst the Principals and the teachers of affiliated colleges;
(iii)not more than such four persons to be co-opted by the Board who are-
(a)experts in the subject or in subjects cognate or allied to the subject; and
(b)experts in the profession or industry concerned with the subject.