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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(i) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(i)the Head of the University Departments in the subject or each of subjects with which the Board is concerned (hereinafter in this section referred to as "the subject");