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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(1) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(1)This Act may be called the [Jammu and Kashmir Ayurvedic, Unani, Sowa Rigpa (Amchi), Yoga and Naturopathy Practitioners Act] [Substituted 'Jammu and Kashmir Ayurvedic and Unani Practitioners Act' by Jammu and Kashmir Act No. 17 of 2018, dated 17.9.2018.], 1959.