Section 1 in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959
1. Short title, extent and commencement.
(1)This Act may be called the [Jammu and Kashmir Ayurvedic, Unani, Sowa Rigpa (Amchi), Yoga and Naturopathy Practitioners Act] [Substituted 'Jammu and Kashmir Ayurvedic and Unani Practitioners Act' by Jammu and Kashmir Act No. 17 of 2018, dated 17.9.2018.], 1959.(2)It extends to the whole of the State of Jammu and Kashmir.(3)It shall come into force at once.
