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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(4)(iv) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(iv)One Professor of each Department, other than the Head of the Department, to be elected by the academic staff members of the Department,